High Courts18 Sept 1961
In Re: Pakkirisamy Pillai
Madras High Court · AIR 1962 Mad 142 : (1961) 74 LW 763 : (1962) 1 MLJ 62
Criminal Procedure Code, 1898 (CrPC) — Section 251A(1), 251A(2), 436
COURT ARCHIVE
Madras High Court judgments, 1961
422 judgments · page 9 of 22
High Courts15 Sept 1961
Jagadesan and Another Vs Saraswathi Ammal and Others
Madras High Court · AIR 1962 Mad 174 : (1962) ILR (Mad) 120 : (1962) 75 LW 51
Civil Procedure Code, 1908 (CPC) — Section 103Provincial Insolvency Act, 1920 — Section 31
High Courts15 Sept 1961Dismissed
E.K. Mohamed Ibrahim Sahib and Sons Vs The Government of Madras
Madras High Court · (1962) ILR (Mad) 565 : (1962) 13 STC 343
Constitution of India, 1950 — Article 286
High Courts15 Sept 1961
Khadar Hussain Sahib (B.M.) Vs Mohamed Sheriff and Another
Madras High Court · (1962) 1 LLJ 361
Industrial Disputes Act, 1947 — Section 2, 25F, 25FF, 33C
High Courts15 Sept 1961
B.M. Khadar Hussain Sahib Vs Mohamed Sheriff and Another
Madras High Court · (1962) 75 LW 768 : (1962) 2 MLJ 172
Industrial Disputes Act, 1947 — Section 2(OO), 25F, 25F(a), 25FF, 33C(2)
High Courts15 Sept 1961
Workers of N. Desai Gounder and Co. Vs Labour Court and Another
Madras High Court · (1962) 2 LLJ 133 : (1961) 74 LW 833
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 2, 25F, 25FFF, 33C
High Courts15 Sept 1961
Andalammal Vs Alamelu Ammal
Madras High Court · AIR 1962 Mad 378 : (1962) 75 LW 89
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 7(1)
High Courts15 Sept 1961Dismissed
Saradha Oil Mills Vs The State of Madras
Madras High Court · (1961) 09 MAD CK 0007
High Courts15 Sept 1961
A.K.D. Rangaswami Raja and Another Vs A.K.D. Venkata Raja and Others
Madras High Court · (1965) ILR (Mad) 722
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2, Order 41 Rule 27, 151, 24Evidence Act, 1872 — Section 3High Court Fees Rules, 1956 — Order 5 Rule 16
High Courts14 Sept 1961
P.T.C. Kannappa Chettiar Vs Dhanabaggyammal and Another
Madras High Court · AIR 1962 Mad 429
Limitation Act, 1963 — Article 60
High Courts14 Sept 1961
P.T.C. Kannappa Chettiar Vs Dhanabagyammal and Another
Madras High Court · (1962) 75 LW 778 : (1962) 2 MLJ 184
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 8, Order 8 Rule 8AConstitution of India, 1950 — Article 60
High Courts13 Sept 1961
J.P. Hanumantha Rao Vs N. Anantarama Iyer
Madras High Court · (1962) ILR (Mad) 421 : (1962) 75 LW 19 : (1962) 1 MLJ 441
Interpretation Act, 1889 — Section 38(2)
High Courts13 Sept 1961
A.S. Shaik Mohamed Maracair Vs C. Mohideen Kutty
Madras High Court · (1962) ILR (Mad) 969 : (1962) 75 LW 335 : (1962) 2 MLJ 222
Madras Buildings (Lease and Rent Control) Act, 1949 — Section 4
High Courts13 Sept 1961
P. Venkataswami, Receiver, in T.O.S. No. 9 of 1947 Vs Abdul Rahim and Brothers
Madras High Court · (1962) 75 LW 111 : (1962) 1 MLJ 406
High Courts13 Sept 1961
Thangavel Nadar Vs Sudalaimada Nadar and Others
Madras High Court · AIR 1962 Mad 431 : (1962) 2 MLJ 202
Civil Procedure Code, 1908 (CPC) — Section 91, 91(2)
High Courts13 Sept 1961Allowed
Madura Mills Co., Ltd. Vs The State of Madras
Madras High Court · (1962) ILR (Mad) 489 : (1962) 75 LW 81 : (1963) 1 MLJ 73 : (1962) 13 STC 124
Constitution of India, 1950 — Article 226, 286Income Tax Act, 1961 — Section 33B
High Courts08 Sept 1961
S. Ethiraja Mudaliar Vs The Revenue Divisional Officer
Madras High Court · (1962) 1 MLJ 388
High Courts08 Sept 1961Dismissed
Meria Sabastian Vs Sunder Jesudian
Madras High Court · (1961) 09 MAD CK 0005
High Courts08 Sept 1961Dismissed
Sha Sukraj Peerajee Vs The Deputy Commercial Tax Officer and P.T. Division and another
Madras High Court · (1961) 09 MAD CK 0004
Constitution of India, 1950 — Article 226
High Courts07 Sept 1961
The Ouchterlony Valley Estate (1938) Ltd. Vs State of Madras
Madras High Court · (1961) ILR (Mad) 327 : (1962) 1 MLJ 152