High Courts29 Sept 1961
Ratilal U. Shah Vs G. Subramania Pillai
Madras High Court · AIR 1962 Mad 249 : (1962) ILR (Mad) 637 : (1962) 75 LW 124 : (1962) 1 MLJ 83
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 151Limitation Act, 1963 — Section 14
COURT ARCHIVE
Madras High Court judgments, 1961
422 judgments · page 8 of 22
High Courts29 Sept 1961
Union of India Vs T.L. Dakshinamurthy
Madras High Court · AIR 1962 Mad 376 : (1962) 4 FLR 110 : (1962) ILR (Mad) 375 : (1962) 2 LLJ 96 : (1961) 74 LW 817 : (1962) 1 MLJ 373
Constitution of India, 1950 — Article 311Railway Establishment Code — Rule 148(3)
High Courts29 Sept 1961
C.S. Nagaraja Iyer and Another Vs Seethalakshmi Ammal
Madras High Court · AIR 1962 Mad 369 : (1962) ILR (Mad) 578 : (1962) 75 LW 67 : (1962) 1 MLJ 25
Transfer of Property Act, 1882 — Section 80
High Courts29 Sept 1961Allowed
The Deputy Commissioner of Commercial Taxes, Madras Dn. Vs Messrs. Caltex (India) Ltd., Madras
Madras High Court · (1961) 09 MAD CK 0002
Constitution of India, 1950 — Article 286(1)(b)
High Courts28 Sept 1961
S.B. Periasami Nadar and Co., by P. Shanmughanathan, Partner Vs The State of Madras
Madras High Court · (1962) 2 MLJ 152
Madras General Sales Tax Act, 1939 — Section 8
High Courts28 Sept 1961
The Film Distributors Employees Association Vs The Management of Metro Goldwyn Mayer (India) Ltd., Madras and Another
Madras High Court · AIR 1962 Mad 226 : (1962) 4 FLR 346 : (1962) 2 LLJ 99
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25
High Courts28 Sept 1961Dismissed
S.B. Periasami Nadar and Company Vs The State of Madras
Madras High Court · (1962) ILR (Mad) 667 : (1962) 75 LW 178 : (1962) 13 STC 328
Income Tax Act, 1961 — Section 33A, 33B
High Courts28 Sept 1961Dismissed
Jain Jari Stores Vs The State of Madras
Madras High Court · (1962) ILR (Mad) 573
Constitution of India, 1950 — Article 14Madras General Sales Tax Act, 1939 — Section 14A, 3(2)
High Courts28 Sept 1961
The Film Distributors Employees Association Vs The Management of Metro Goldwyn Mayer (India) Limited and Another
Madras High Court · (1962) ILR (Mad) 554 : (1962) 75 LW 25 : (1962) 1 MLJ 240
Industrial Disputes Act, 1947 — Section 25G
High Courts27 Sept 1961
M. Natesan Vs State of Madras and Another
Madras High Court · AIR 1962 Mad 216
Penal Code, 1860 (IPC) — Section 88, 89
High Courts22 Sept 1961Allowed
A.V. Pachiappa Chettiar and Brothers Vs The State of Madras
Madras High Court · (1962) 75 LW 132 : (1962) 13 STC 202
High Courts22 Sept 1961
M.M. Mohideed Thumby and Co., Madras Vs State of Madras
Madras High Court · AIR 1962 Mad 323 : (1962) 13 STC 805
Constitution of India, 1950 — Article 286
High Courts22 Sept 1961
M.M. Mohideen Thumby and Co. Vs The State of Madras
Madras High Court · (1962) 2 MLJ 197
Constitution of India, 1950 — Article 286
High Courts22 Sept 1961
The Catholic Centre Staff Union Vs His Grace The Most Rev. Dr. L. Mathias, S.D.F., Archbishop of Madras-Mylapore and Another
Madras High Court · (1962) 1 MLJ 451
Tamil Nadu Shops and Establishments Act, 1947 — Section 2(14)
High Courts22 Sept 1961
Catholic Centre Staff Union Vs Archbishop of Madras and Another
Madras High Court · (1962) 2 LLJ 115 : (1962) 75 LW 231
Constitution of India, 1950 — Article 226
High Courts21 Sept 1961
Arumugham Pillai Vs Gnanasoundara Pandian and Another
Madras High Court · AIR 1962 Mad 362 : (1962) 75 LW 760 : (1962) 2 MLJ 146
Criminal Procedure Code, 1898 (CrPC) — Section 545Motor Vehicles Act, 1988 — Section 112, 3, 89Penal Code, 1860 (IPC) — Section 337, 338
High Courts20 Sept 1961
Deputy Commissioner of Commercial Taxes, Madras Vs Caltex (India) Ltd., Madras
Madras High Court · AIR 1962 Mad 298 : (1962) ILR (Mad) 585 : (1962) 13 STC 163
Constitution of India, 1950 — Article 286(1)Sea Customs Act, 1878 — Section 3
High Courts19 Sept 1961
Doriaswami Gounder Vs Revenue Divisional Officer, Coimbatore
Madras High Court · AIR 1962 Mad 425
Constitution of India, 1950 — Article 226Stamp Act, 1899 — Section 17, 35, 40, 40(1), 61
High Courts19 Sept 1961
Bitla Rajalingam and Sons and Another Vs C.P.V. Kotiah Chetti and Co. and Others
Madras High Court · AIR 1962 Mad 301 : (1962) 75 LW 76
Civil Procedure Code, 1908 (CPC) — Section 34Limitation Act, 1963 — Article 64, 85
High Courts19 Sept 1961
Palani Kudumban and Others Vs Dinakaran
Madras High Court · (1962) CriLJ 555 : (1962) 2 MLJ 283
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(b)Penal Code, 1860 (IPC) — Section 379