High Courts03 Jan 1961
S. Raman Chettiar Vs Commissioner of Income Tax, Madras
Madras High Court · (1961) 42 ITR 700
Income Tax Act, 1961 — Section 22, 22(1), 22(2), 22(3), 23
COURT ARCHIVE
Madras High Court judgments, 1961
422 judgments · page 22 of 22
High Courts02 Jan 1961
Sri Mungaliamman Temple and Others Vs Loganatha Naicker and Others
Madras High Court · (1962) 1 MLJ 128