Arbitration Act, 1940 — Section 2, 21, 34, 39, 39(1)Civil Procedure Code Amendment Act, 1877 — Section 588Civil Procedure Code, 1882 — Section 588, 589

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High Courts11 Jan 1961

M. Rm. M.M.N. Natarajan Chettiar Vs Income Tax Officer, III Additional Circle, Karaikudi, and Another

Madras High Court · (1961) ILR (Mad) 719 : (1961) 42 ITR 29 : (1961) 74 LW 522

Income Tax Act, 1961 — Section 18(6), 22(1), 23, 23(3), 28(1)(a)

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High Courts11 Jan 1961

South Indian Lucifer Match Works Vs Commissioner of Income Tax, Madras

Madras High Court · (1961) 43 ITR 319

Income Tax Act, 1922 — Section 66(I)

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High Courts09 Jan 1961

Mohammad Hussain and Another Vs Ganga Naicken alias Gangama Naicken and Others

Madras High Court · AIR 1962 Mad 264 : (1961) ILR (Mad) 834 : (1961) 74 LW 443

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 4, Order 20 Rule 12Limitation Act, 1963 — Article 182

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High Courts06 Jan 1961

R. Sivaji Rao Saheb Seervai Vs Akilandathammal and Others

Madras High Court · AIR 1962 Mad 417 : (1961) 74 LW 347

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12

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High Courts05 Jan 1961Allowed

K.V. Ganapathi Subramania Ayyar Vs Essen and Co. Ltd.

Madras High Court · (1961) ILR (Mad) 829

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High Courts05 Jan 1961

V. S. Arulanandam and Another Vs Income Tax Officer, Tuticorin, and Another

Madras High Court · (1961) 42 ITR 229

Income Tax Act, 1922 — Section 31, 35, 35(1), 35(5)

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High Courts05 Jan 1961

Appu Goundar Vs Munusami Kone and Others

Madras High Court · AIR 1962 Mad 395 : (1962) 75 LW 236 : (1962) 1 MLJ 229

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High Courts05 Jan 1961Allowed

K.V. Ganapati Subramania Iyer Vs Essan and Co. Ltd.

Madras High Court · (1961) ILR (Mad) 829

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High Courts03 Jan 1961

Marthandan Velar Subramanian Velar Vs Ramasubramania Iyer and Others

Madras High Court · AIR 1962 Mad 256 : (1961) 74 LW 386

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High Courts03 Jan 1961

R. M. P. Perianna Pillai and Co. Vs Commissioner of Income Tax, Madras

Madras High Court · (1961) 42 ITR 370

Income Tax Act, 1922 — Section 13, 66(2)

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