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Madras High Court judgments, 1961

422 judgments · page 7 of 22

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High Courts13 Oct 1961

V. Palanivelu Odayar Vs P. Jagannadhan

Madras High Court · (1962) ILR (Mad) 719 : (1962) 75 LW 152 : (1962) 2 MLJ 164

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High Courts13 Oct 1961Dismissed

S. Maim Ponnammal Vs The State of Madras and others

Madras High Court · (1961) 10 MAD CK 0006

Constitution of India, 1950 — Article 19, 226
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High Courts13 Oct 1961

Commissioner of Income Tax, Madras Vs Estate of Late SRI T.P. Ramaswami Pillai

Madras High Court · (1962) 46 ITR 666 : (1962) 75 LW 270

Income Tax Act, 1961 — Section 4(3)(i), 41, 66(1)Succession Act, 1925 — Section 211, 343
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High Courts12 Oct 1961

P. Ramakrishna Sastry Vs C.T.S. Raganayakulu and Another

Madras High Court · AIR 1962 Mad 354 : (1962) ILR (Mad) 674 : (1962) 75 LW 260

Constitution of India, 1950 — Article 226, 32Criminal Procedure Code, 1898 (CrPC) — Section 100, 369, 491, 552
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High Courts12 Oct 1961

In Re: Muthukrishnan

Madras High Court · (1962) 2 MLJ 95

Evidence Act, 1872 — Section 114
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High Courts12 Oct 1961

Arumoorthi Chettiar Vs Secondary Education Committee of Vallala Sangam of Vadugupatti

Madras High Court · AIR 1962 Mad 360

Evidence Act, 1872 — Section 91, 92
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High Courts12 Oct 1961

Soosai Anthony D'Costa Nicholas D'Costa Vs Francis Roche Anthony Kurush Roche (Died) and Others

Madras High Court · AIR 1962 Mad 304 : (1962) ILR (Mad) 804 : (1962) 75 LW 244 : (1962) 1 MLJ 376

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 5, 47States Reorganisation Act, 1956 — Section 119, 50(1), 50(2), 60, 66(4)Travancore-Cochin High Court Act, 1125 — Section 24
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High Courts12 Oct 1961Dismissed

Pichammal Pethammal and others Vs Parameswarar Parameswarar

Madras High Court · (1961) 10 MAD CK 0005

Limitation Act, 1963 — Article 110
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High Courts12 Oct 1961

S. K. AR. K. AR. Somasundaram Chettiar Vs Commissioner of Income Tax Madras

Madras High Court · (1963) 47 ITR 336

Land Acquisition Act, 1950 — Section 42
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High Courts10 Oct 1961

In Re: P. Mohammud Sheriff Saheb

Madras High Court · AIR 1962 Mad 342 : (1962) CriLJ 380

Prevention of Food Adulteration Act, 1954 — Section 16(1), 7
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High Courts06 Oct 1961

Danakoti Chettiar and Another Vs M.M. Duraisamy Chettiar

Madras High Court · (1962) ILR (Mad) 640 : (1962) 75 LW 148 : (1962) 2 MLJ 82

Madras Buildings (Lease and Rent Control) Act, 1949 — Section 12B
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High Courts06 Oct 1961

The State of Madras Vs B.V. Subramania Iyer

Madras High Court · AIR 1962 Mad 313 : (1962) ILR (Mad) 714 : (1962) 75 LW 151 : (1962) 1 MLJ 372(2)

Land Acquisition Act, 1894 — Section 30
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High Courts06 Oct 1961

R.M.P.R.M.P. Valliappa Chettiar and Others Vs The State of Madras

Madras High Court · AIR 1962 Mad 372

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High Courts06 Oct 1961

Sri Chamundeeswari Weaving and Trading Co. (Pie) Ltd. Vs The Mysore Spinning and Manufacturing Co., Ltd., and Another

Madras High Court · AIR 1962 Mad 214 : (1962) ILR (Mad) 392 : (1962) 75 LW 33 : (1962) 1 MLJ 408

Trade and Merchandise Marks Act, 1958 — Section 3Trade Marks Act, 1940 — Section 136, 16(1), 2(1), 37, 37(1)
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High Courts06 Oct 1961

Issardas and S. Lulla Vs Hair and Others

Madras High Court · AIR 1962 Mad 458 : (1962) ILR (Mad) 744 : (1962) 75 LW 316

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1898 (CrPC) — Section 435
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High Courts06 Oct 1961

The Tamil Nad Non-gazetted Government Officers Union, Madras and Another Vs The Registrar of Trade Unions, Madras

Madras High Court · AIR 1962 Mad 234 : (1962) 5 FLR 168 : (1962) ILR (Mad) 605 : (1962) 1 LLJ 753 : (1962) 75 LW 167

Constitution of India, 1950 — Article 311Trade Unions Act, 1926 — Section 11, 2, 21, 22, 5
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High Courts05 Oct 1961

Sri Kalubachalamurthiswami, Kalugumalai Vs Panchayat Board, Kalugumalai and Another

Madras High Court · AIR 1962 Mad 474 : (1962) 75 LW 793

Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 18(1), 18(2), 18(3), 18(4), 18(5)Tamil Nadu Panchayats Act, 1948 — Section 18, 3
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High Courts05 Oct 1961

Official Receiver, High Court Vs Ar. Rm. Ramanathan Chettiar and Another

Madras High Court · AIR 1963 Mad 149 : (1962) 32 CompCas 381 : (1962) ILR (Mad) 593 : (1962) 75 LW 209

Companies Act, 1956 — Section 21(2), 426, 467Transfer of Property Act, 1882 — Section 130
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High Courts04 Oct 1961

Commissioner of Income Tax, Madras Vs Dhanalakshmi Corporation

Madras High Court · (1962) 46 ITR 1031

Income Tax Act, 1961 — Section 10(2)(ix), 10(2)(xi)
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High Courts03 Oct 1961

M. C. Cherian Vs Commissioner of Income Tax, Madras

Madras High Court · (1964) 51 ITR 631

Income Tax Act, 1961 — Section 23(1), 23(3), 66(1)
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