High Courts06 Nov 1961Allowed
Firm of Shivallingappa Shankarappa Mendse at Amraoti Vs Joint Family firm of Ck. Balakrishna Chettiar and Son
Madras High Court · (1961) 11 MAD CK 0005
Sales of Goods Act, 1930 — Section 16(2), 42, 59
COURT ARCHIVE
Madras High Court judgments, 1961
422 judgments · page 5 of 22
High Courts03 Nov 1961
Sri Thiagarajaswami Devastanam Tirukkayalai Vs Kamalappa Thevar and Others
Madras High Court · AIR 1962 Mad 439
Lease and Rent Control Order — Order 40 Rule 1Madras Estates Land Act, 1908 — Section 8(5)
High Courts03 Nov 1961
Lakshmi Ammal Vs Subbarathnammal
Madras High Court · AIR 1962 Mad 487 : (1962) 75 LW 154
Specific Relief Act, 1963 — Section 9
High Courts03 Nov 1961
Sri Thiagarajaswami Devastanam Vs Kamalappa Thevar and Others
Madras High Court · (1962) 75 LW 378 : (1962) 2 MLJ 394
Madras Estates Land Act, 1908 — Section 8(5)
High Courts03 Nov 1961
Thangavelu Vs Arumugha Pandithar
Madras High Court · (1962) ILR (Mad) 717 : (1962) 2 MLJ 24
Tamil Nadu Cultivating Tenants (Payment of Fair Rent) Rules, 1956 — Rule 4(g)
High Courts03 Nov 1961
In Re: Sankaranarayana Rengan Reddiar
Madras High Court · (1962) CriLJ 697 : (1962) ILR (Mad) 532 : (1962) 75 LW 107 : (1962) 2 MLJ 256
Criminal Procedure Code, 1898 (CrPC) — Section 439Extradition Act, 1962 — Section 3(4)
High Courts01 Nov 1961
Commissioner of Income Tax, Madras Vs Jagannatha Govindas
Madras High Court · (1962) 45 ITR 61
Income Tax Act, 1961 — Section 10, 10(4), 12, 12(2), 12(4)
High Courts01 Nov 1961
The Commissioner of Income Tax Vs Jagannatha Govindas
Madras High Court · (1962) ILR (Mad) 549 : (1962) 75 LW 112 : (1962) 2 MLJ 57
Income Tax Act, 1961 — Section 12, 12(2)
High Courts01 Nov 1961
Subbai Goundar Vs Nachimuthu Goundar and Another
Madras High Court · (1962) 1 MLJ 307
High Courts31 Oct 1961
Rustom Nusserwanjil Patel Vs State of Madras and Another
Madras High Court · AIR 1962 Mad 397
Stamp Act, 1899 — Article 19, 44, 57
High Courts31 Oct 1961
Ulagampatti Savarinayagam and Others Vs Koil Pillaimanickam and Others
Madras High Court · (1962) 2 MLJ 99
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts31 Oct 1961
Daniel Dorairaj Vs Management of the Buckingham and Carnatic Co. Ltd., Madras and Another
Madras High Court · AIR 1962 Mad 212 : (1962) 5 FLR 114 : (1962) ILR (Mad) 526 : (1962) 1 LLJ 91 : (1962) 75 LW 22 : (1962) 2 MLJ 47
Constitution of India, 1950 — Article 226Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 20, 20(2)Industrial Disputes Act, 1947 — Section 10(1), 33
High Courts31 Oct 1961Dismissed
Management of the Tiruchi, Srirangam Transport Co. (P) Ltd. Vs Industrial Tribunal and Others
Madras High Court · AIR 1963 Mad 79 : (1962) 1 LLJ 94
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 12, 15, 18(3)
High Courts31 Oct 1961
The Commissioner of Income Tax Vs The India Cements, Ltd.
Madras High Court · (1962) ILR (Mad) 818 : (1963) 1 MLJ 369
High Courts31 Oct 1961
Commissioner of Income Tax Madras Vs India Cements, Ltd.
Madras High Court · (1963) 47 ITR 438
Income Tax Act, 1961 — Section 10(2)(iii), 10(2)(xv), 12, 9, 9(2)(ix)
High Courts30 Oct 1961
In Re: V. Rangaswami Chetty
Madras High Court · (1962) 2 MLJ 102
Penal Code, 1860 (IPC) — Section 120B, 467
High Courts27 Oct 1961
Ravanna Koovanna Karuppannan Ambalam and Others Vs Vana Pana Tirumalai Ambalam, Managing Trustee of the Poolampatti Nallamuthu Samadhi, Nandavanam, etc., trust and Others
Madras High Court · (1962) ILR (Mad) 974 : (1962) 75 LW 413 : (1962) 2 MLJ 379
High Courts27 Oct 1961
The Commissioner of Income Tax Vs A.V. Appu Chettiar firm
Madras High Court · (1962) ILR (Mad) 734 : (1962) 75 LW 203 : (1962) 2 MLJ 123
Income Tax Act, 1961 — Section 10(2)(vi)
High Courts27 Oct 1961
Commissioner of Income Tax, Madras Vs A. v. Appu Chettiar
Madras High Court · (1962) 45 ITR 152
Income Tax Act, 1961 — Section 10(2)(vi), 14, 14(2)
High Courts27 Oct 1961
Kandappan Vs Elumalai Goundar and Another
Madras High Court · (1962) 1 MLJ 295
Constitution of India, 1950 — Article 227