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Madras High Court judgments, 1961

422 judgments · page 4 of 22

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High Courts17 Nov 1961

Commissioner of Income Tax, Madras Vs P. Reid

Madras High Court · (1963) 47 ITR 496 : (1962) 75 LW 578

Income Tax Act, 1961 — Section 23, 34, 34(1), 34(1)(b), 34(3)
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High Courts16 Nov 1961

Sundaram and Co. (Private) Ltd. Vs Commissioner Of Income Tax, Madras.

Madras High Court · (1962) 45 ITR 161

Income Tax Act, 1961 — Section 23A
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High Courts16 Nov 1961

Vanguard Fire and General Insurance Co. Ltd. Vs Commissioner of Income Tax, Madras

Madras High Court · (1962) 45 ITR 328

Income Tax Act, 1961 — Section 10, 10, 10(7), 11, 12, 12
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High Courts16 Nov 1961

Sundaram and Co. (Private), Ltd. Vs The Commissioner of Income Tax

Madras High Court · (1962) ILR (Mad) 687 : (1962) 2 MLJ 36

Income Tax Act, 1961 — Section 23A
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High Courts16 Nov 1961

Rallis India Ltd. Vs B.V. Manickam Chetti and Co., Madras and Another

Madras High Court · AIR 1962 Mad 351 : (1962) 75 LW 216

Arbitration Act, 1940 — Section 13, 16(3), 19, 20, 30
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High Courts16 Nov 1961

M.C.T.M. Corporation (Private) Ltd. Vs The Commissioner of Income Tax

Madras High Court · (1962) ILR (Mad) 876 : (1962) 2 MLJ 271

Income Tax Act, 1961 — Section 24(2)
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High Courts16 Nov 1961

K. Appa Rao Vs The Commissioner of Income Tax

Madras High Court · (1962) ILR (Mad) 1039 : (1962) 75 LW 575 : (1962) 2 MLJ 280

Income Tax Act, 1961 — Section 12(2)
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High Courts16 Nov 1961

C.J. Sheth Vs Commissioner of Income Tax, Madras

Madras High Court · (1962) 46 ITR 1052

Income Tax Act, 1922 — Section 10(2), 66(1)
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High Courts16 Nov 1961

Transport Co. (Private) Ltd. Vs Commissioner of Income Tax, Madras

Madras High Court · (1962) 46 ITR 1009

Constitution of India, 1950 — Article 2Income Tax Act, 1961 — Section 10(2)(xv)
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High Courts16 Nov 1961

M. C. T. M. Corporation Private Ltd. Vs Commissioner of Income Tax Madras

Madras High Court · (1963) 47 ITR 478

Income Tax Act, 1922 — Section 24, 24(1), 24(2)
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High Courts16 Nov 1961

K. Appa Rao Vs Commissioner of Income Tax, Madras

Madras High Court · (1962) 46 ITR 511

Income Tax Act, 1961 — Section 10, 12, 12(1), 12(2), 24(1)
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High Courts15 Nov 1961

A.G.V. Subramania Iyer and Others Vs Pudumadan and Others

Madras High Court · (1963) CriLJ 545 : (1962) 2 MLJ 150

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High Courts10 Nov 1961

Vellachamy Ambalam Vs Paramasamy Ambalam

Madras High Court · (1962) 75 LW 228 : (1962) 2 MLJ 142

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
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High Courts09 Nov 1961

Public Prosecutor Vs Dhanapal

Madras High Court · (1962) CriLJ 701 : (1962) 2 MLJ 217

Prevention of Food Adulteration Act, 1954 — Section 16, 7
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High Courts09 Nov 1961

Pappammal Annachatram Vs Presiding Officer, Labour Court, Madurai and Others

Madras High Court · AIR 1962 Mad 284 : (1962) 5 FLR 116 : (1962) ILR (Mad) 1074 : (1962) 2 LLJ 107 : (1962) 75 LW 182

Constitution of India, 1950 — Article 39, 43Industrial Disputes Act, 1947 — Section 19(1)
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High Courts09 Nov 1961

Raju and Another Vs Advocate General H.C. Buildings, Madras and Others

Madras High Court · AIR 1962 Mad 320 : (1962) ILR (Mad) 722

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 91, 92Constitution of India, 1950 — Article 165, 165(2), 226
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High Courts08 Nov 1961

Sri Parimala Ranganathaswami Devasthanam by Executive Officer, P.S. Gopalaswamy Vs S. Muthuswami Iyer

Madras High Court · (1962) ILR (Mad) 1026 : (1962) 75 LW 423 : (1962) 2 MLJ 203

Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 6
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High Courts08 Nov 1961

R. Sampath Vs The State of Madras and Another

Madras High Court · (1962) 75 LW 758 : (1962) 2 MLJ 140

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High Courts06 Nov 1961

Channappa Basappa Jainapure Vs Joint Family Firm of Ck. Balakrishna Chettiar and Son

Madras High Court · (1961) 11 MAD CK 0048

Sales of Goods Act, 1930 — Section 16(2), 59
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High Courts06 Nov 1961

C. Rajamani Vs M. Chitraputhran

Madras High Court · (1962) 1 MLJ 323

Madras Village Panchayats Act, 1950 — Section 116(2), 116(3), 127(1)
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