Tamil Nadu Cultivating Tenants Protection (Amendment) Act, 1956 — Section 4A(1), 4A(4)Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 4, 4A, 4A(5), 5Thanjavur Tenants and Pannaiyal Act — Section 3B

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High Courts08 Dec 1961

P.A. Seetharama Raju and Others Vs Lala Gopikrishna Gokuldoss Agency Department

Madras High Court · (1962) 75 LW 358 : (1962) 2 MLJ 227

Registration Act, 1908 — Section 77Transfer of Property Act, 1882 — Section 3

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High Courts06 Dec 1961

COMMISSIONER OF AGRICULTURAL Income Tax, MADRAS Vs K. SUBBIAH GOUNDER AND ANOTHER.

Madras High Court · (1963) 47 ITR 522

Tamil Nadu Agricultural Income Tax Act, 1955 — Section 31

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High Courts06 Dec 1961

State of Madras Vs K. Subbiah Goundar and Another

Madras High Court · (1962) ILR (Mad) 886 : (1962) 75 LW 468 : (1962) 2 MLJ 237

Tamil Nadu Agricultural Income Tax Act, 1955 — Section 31

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High Courts06 Dec 1961

Aruna Group of Estates Vs The State of Madras

Madras High Court · (1962) ILR (Mad) 990 : (1962) 75 LW 799 : (1962) 2 MLJ 294

Tamil Nadu Agricultural Income Tax Act, 1955 — Section 27

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High Courts06 Dec 1961

Aruna Group of Estates Vs State of Madras

Madras High Court · (1965) 55 ITR 642

Tamil Nadu Agricultural Income Tax Act, 1955 — Section 27

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High Courts05 Dec 1961Allowed

S. Rathinaswamy Chettiar Vs The State of Madras

Madras High Court · (1962) 75 LW 493 : (1962) 13 STC 419

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High Courts05 Dec 1961Dismissed

Sri Kalugachalamurthiswami, Kalugumalai Vs The Panchayat Board, Kalugumalai and another

Madras High Court · (1961) 12 MAD CK 0006

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High Courts04 Dec 1961Dismissed

The Deputy Commissioner of Commercial Taxes, Madurai Division Vs Iyanar Coffee and Tea Co.

Madras High Court · (1962) ILR (Mad) 791 : (1962) 75 LW 488 : (1962) 13 STC 457

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High Courts04 Dec 1961Allowed

Deputy Commissioner (Commercial Taxes), Coimbatore Division Vs Parekutti Hajee Sons

Madras High Court · AIR 1963 Mad 125 : (1962) 75 LW 580 : (1962) 13 STC 680

Central Sales Tax (Tamil Nadu) Rules, 1957 — Rule 10(2), 5Central Sales Tax Act, 1956 — Section 8(1), 8(2), 8(4)

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