High Courts04 Dec 1961
The Deputy Commissioner of Commercial Taxes, Madurai Division Vs Iyanar Coffee and Tea Company
Madras High Court · (1962) 2 MLJ 236
Madras General Sales Tax Act, 1939 — Section 5(v)
COURT ARCHIVE
Madras High Court judgments, 1961
422 judgments · page 3 of 22
High Courts04 Dec 1961
C. RAJAGOPALACHARIAR Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1964) ILR (Mad) 277 : (1963) 50 ITR 196
Income Tax Act, 1961 — Section 4(3)(vii)
High Courts01 Dec 1961
Harikrishnan Vs Sri Chanda Prabhuji Jain Temple and Others
Madras High Court · AIR 1962 Mad 267 : (1962) 75 LW 248
Civil Procedure Code, 1908 (CPC) — Section 115, 47, 48Guardians and Wards Act, 1890 — Section 29, 31, 31(2), 31(4), 4(3)
High Courts01 Dec 1961
S.M. Kanniappa Nadar Vs K.K. Karuppiah Nadar
Madras High Court · (1962) ILR (Mad) 441 : (1962) 2 MLJ 109
Central Excises and Salt Act, 1944 — Section 6
High Courts01 Dec 1961
Harikrishna Vs Sri Chandra Prabhuji Jain Temple and Others
Madras High Court · (1962) ILR (Mad) 643 : (1962) 2 MLJ 241
Civil Procedure Code, 1908 (CPC) — Section 115Guardians and Wards Act, 1890 — Section 31Transfer of Property Act, 1882 — Section 38
High Courts29 Nov 1961
The Workmen of the South India Saiva Siddhanta Works Publishing Society, Tinnevelly, Ltd. Vs The Government of Madras
Madras High Court · (1962) 75 LW 805 : (1962) 2 MLJ 355
High Courts29 Nov 1961Allowed
Workmen of the South India Saiva Sidhhanta Works Publishing Society, Tirunelveli Ltd. Vs Government of Madras
Madras High Court · AIR 1963 Mad 142 : (1963) 6 FLR 138 : (1962) 2 LLJ 120
Industrial Disputes Act, 1947 — Section 10, 10(1), 12(5)
High Courts28 Nov 1961Dismissed
Iyanar Coffee and Tea Co. Vs The State of Madras
Madras High Court · (1962) ILR (Mad) 695 : (1962) 75 LW 188 : (1962) 13 STC 290
High Courts27 Nov 1961
Dhanikachala Pillai Vs A. Raghava Reddiar and Another
Madras High Court · AIR 1962 Mad 423
Transfer of Property Act, 1882 — Section 55
High Courts27 Nov 1961Dismissed
Madras Electricity Department Canteen Vs The State of Madras
Madras High Court · (1962) ILR (Mad) 692 : (1962) 75 LW 189 : (1962) 13 STC 288
High Courts25 Nov 1961
S. Thulasingam Vs Padmavathi Ammal
Madras High Court · (1963) CriLJ 546
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts24 Nov 1961
K. Perumal Chettiar Vs V. Muthuswami
Madras High Court · (1962) ILR (Mad) 920 : (1962) 75 LW 390 : (1962) 2 MLJ 218
High Courts23 Nov 1961
R. Valliammal and Another Vs The Area Committee for Madras City and Others
Madras High Court · (1962) ILR (Mad) 812 : (1962) 75 LW 36 : (1962) 1 MLJ 320
Constitution of India, 1950 — Article 226
High Courts22 Nov 1961
Management of the Lakshmi Mills Co. Ltd. Vs Presiding Officer, Labour Court, Coimbatore and Another
Madras High Court · AIR 1962 Mad 335 : (1962) 1 LLJ 493
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 29, 33Payment of Wages Act, 1936 — Section 15
High Courts22 Nov 1961
MYSORE GLASS AND ENAMEL WORKS LTD. Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1963) 47 ITR 841
Income Tax Act, 1961 — Section 34
High Courts22 Nov 1961
K.A. Subramaniam, Ambi's Cafe Vs Controller of Estate Duty, Madras
Madras High Court · AIR 1962 Mad 315 : (1962) 46 ITR 1
High Courts21 Nov 1961
I.R. Menon Vs The Collector of Customs, Madras
Madras High Court · AIR 1962 Mad 404
Constitution of India, 1950 — Article 11(1), 2(1), 228, 4(1)Imports and Exports (Control) Act, 1947 — Section 3(2), 4, 8Sea Customs Act, 1878 — Section 167, 167(8), 19, 23
High Courts20 Nov 1961
United Bleachers (Private) Ltd. Vs Industrial Tribunal and Others
Madras High Court · (1962) 2 LLJ 130
Constitution of India, 1950 — Article 226
High Courts17 Nov 1961
PANKAJA MILLS LTD. Vs COMMISSIONER OF Income Tax, KERALA.
Madras High Court · (1963) 50 ITR 665
Industrial Disputes Act, 1947 — Section 17, 17(2), 17A, 18
High Courts17 Nov 1961
The Commissioner of Income Tax Vs P. Reid
Madras High Court · (1962) ILR (Mad) 730 : (1962) 2 MLJ 345