High Courts24 Aug 1961
S.M. Gengadaran Vs The Panachayat Board of Shenbakkam and Others
Madras High Court · (1962) 1 MLJ 327
Madras Village Panchayats Act, 1950 — Section 19(1)
COURT ARCHIVE
Madras High Court judgments, 1961
422 judgments · page 11 of 22
High Courts24 Aug 1961
Jai Narayan Jai Govind Vs Controller of Estate Duty, Madras
Madras High Court · (1963) 49 ITR 105
Transfer of Property Act, 1882 — Section 123
High Courts24 Aug 1961
Thirumalai Iyengar Vs Subba Raja
Madras High Court · AIR 1962 Mad 219
Evidence Act, 1872 — Section 114Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts24 Aug 1961
Sri Narasimhaswami, Namagiri Amman and Sri Ranganathaswami Temples Vs Muthukrishna Iyengar
Madras High Court · AIR 1962 Mad 244 : (1962) 75 LW 220
Contract Act, 1872 — Section 148
High Courts24 Aug 1961
S.V.R.Y.K.N. Kannappa Chettiar Vs Commissioner of Income Tax.
Madras High Court · (1962) 46 ITR 576
High Courts22 Aug 1961
Madurai City Co-operative Milk Supply Union Vs Food Inspector
Madras High Court · (1962) CriLJ 166
High Courts22 Aug 1961
Madurai City Co-operative Milk Supply and Another Vs Food Inspector, Madurai Municipality
Madras High Court · (1962) 2 MLJ 104
Prevention of Food Adulteration Act, 1954 — Section 16
High Courts21 Aug 1961
P.S. Desikachari and Others Vs Associated Publishers, Madras (P) Ltd. and Another
Madras High Court · AIR 1962 Mad 327 : (1962) 4 FLR 429
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25(F), 33Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 3
High Courts18 Aug 1961
S. Narayana Doss (died) and Another Vs Arumugathammal and Another
Madras High Court · (1962) 75 LW 71 : (1962) 1 MLJ 401
High Courts18 Aug 1961
S. Narayana Doss (Died) and Another Vs Arumugathammal and Another
Madras High Court · AIR 1962 Mad 259
High Courts18 Aug 1961
Commissioner of Income Tax, Madras Vs P.N. Ethiraj
Madras High Court · (1962) 46 ITR 484
Income Tax Act, 1961 — Section 10(2)(xv)
High Courts17 Aug 1961
The Trustees of the Madras Port Trust Vs The London Trading Company, Vijayawada
Madras High Court · AIR 1962 Mad 415 : (1962) ILR (Mad) 633 : (1962) 75 LW 149 : (1962) 2 MLJ 45
Limitation Act, 1963 — Article 120Madras Local Boards Act, 1884 — Section 88
High Courts17 Aug 1961
N.V.S. Kadirvel Nadar Vs The State of Madras
Madras High Court · (1962) ILR (Mad) 327 : (1961) 74 LW 812 : (1962) 1 MLJ 325
Madras Plantations Agricultural Income Tax Act, 1955 — Section 34
High Courts16 Aug 1961
In Re: Ramaswami
Madras High Court · (1962) 75 LW 775 : (1962) 2 MLJ 93
Motor Vehicles Act, 1988 — Section 117
High Courts14 Aug 1961
Gajalakshmi Ammal Manonmaniammal Bus Service Vs The State Transport Appellate Tribunal, Madras and Another
Madras High Court · AIR 1962 Mad 173 : (1962) 75 LW 63 : (1962) 1 MLJ 311
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 63(3)
High Courts11 Aug 1961
Srimathi Amman Ammal Vs Muthuswami Chettiar
Madras High Court · (1962) 1 MLJ 381
Civil Procedure Code, 1908 (CPC) — Section 144, 47, 47(2)
High Courts11 Aug 1961
Kuppuswami and Another Vs Rangai Goundan
Madras High Court · AIR 1962 Mad 383 : (1962) 75 LW 144 : (1962) 1 MLJ 132
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts11 Aug 1961
M.P. RM. Irulandi Mudaliar Vs Syed Ibrahi and Others
Madras High Court · AIR 1962 Mad 326
Negotiable Instruments Act, 1881 (NI) — Section 20