High Courts31 Jul 1961
In Re: Arumugha Gounder and Others
Madras High Court · AIR 1962 Mad 495 : (1962) CriLJ 762 : (1962) 2 MLJ 91
COURT ARCHIVE
Madras High Court judgments, 1961
422 judgments · page 13 of 22
High Courts31 Jul 1961
Gajavalli Ammal and Another Vs Narayanaswami Mudaliar
Madras High Court · AIR 1962 Mad 187 : (1962) ILR (Mad) 204 : (1962) 75 LW 39
Hindu Womens Right to Property Act, 1937 — Section 3(2)
High Courts31 Jul 1961
K.S. Janakiram Vs The Commissioner of Income Tax
Madras High Court · (1962) ILR (Mad) 539 : (1962) 75 LW 191 : (1962) 1 MLJ 188
Income Tax Act, 1961 — Section 10(2)(xi)
High Courts28 Jul 1961
Duraisami Nadar Vs Sudalaimada Nadar and Others
Madras High Court · AIR 1962 Mad 181 : (1962) ILR (Mad) 158 : (1961) 74 LW 836 : (1962) 1 MLJ 40
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103Limitation Act, 1963 — Article 11A
High Courts28 Jul 1961
M.S.V.V. Thayanayagi Achi Vs C.T.C.T. Chidambaram Chettiar and Others
Madras High Court · AIR 1962 Mad 406
Trusts Act, 1882 — Section 66
High Courts28 Jul 1961
H. Venkata Sastri and Sons and Others Vs Rahilna Bi and Others
Madras High Court · (1962) ILR (Mad) 18 : (1962) 1 MLJ 78
High Courts21 Jul 1961
Nachal Achi by Agent S.V.R. Muthappa Chettiar Vs Sowrimuthu Udayar and Others
Madras High Court · (1962) 1 MLJ 361
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 4
High Courts21 Jul 1961
P.C. Dakshinamurthy Vs The State (Corporation of Madras)
Madras High Court · (1962) 75 LW 765 : (1962) 2 MLJ 103
High Courts19 Jul 1961
Janab Abubucker Sait Vs The Commissioner of Income Tax
Madras High Court · (1962) ILR (Mad) 365 : (1962) 1 MLJ 298
Income Tax Act, 1952 — Section 526(1)
High Courts19 Jul 1961
In Re: Vellaisamy
Madras High Court · (1962) 2 MLJ 100
Criminal Procedure Code, 1898 (CrPC) — Section 165Madras Prohibition Act, 1937 — Section 5
High Courts17 Jul 1961
D. Subbiah alias Devarayan Chettiar Vs Alagappa Chettiar and Others
Madras High Court · AIR 1962 Mad 223 : (1963) 33 CompCas 29 : (1962) 1 MLJ 372
High Courts17 Jul 1961
D. Subbiah alias Devarayan Chettiar Vs A. Pr. L. Alagappa Chettiar and Others
Madras High Court · (1962) ILR (Mad) 518 : (1962) 75 LW 43 : (1962) 1 MLJ 430
High Courts14 Jul 1961
Pannalal Jagannath Prasad Gupta Vs The State of Madras and Another
Madras High Court · (1962) ILR (Mad) 430 : (1961) 74 LW 604 : (1962) 1 MLJ 426
Madras Buildings (Lease and Rent Control) Act, 1949 — Section 13, 7
High Courts14 Jul 1961
T. Balakrishna Mehta Vs The State of Madras
Madras High Court · (1961) 74 LW 737 : (1962) 1 MLJ 167
High Courts13 Jul 1961
A. Ramaswami Ayyangar Vs State of Madras (Educational Department) and Others
Madras High Court · (1962) 75 LW 267 : (1962) 1 MLJ 269
Constitution of India, 1950 — Article 226
High Courts13 Jul 1961
The Commissioner of Income Tax Vs A.M.M. Mohammad Ibrahim Sahib
Madras High Court · (1962) 1 MLJ 399
Income Tax Act, 1961 — Section 44D, 44D(1), 44D(3)(a)
High Courts13 Jul 1961
A. Ramaswami Ayyangar Vs State of Madras (Education Department) and Others
Madras High Court · AIR 1962 Mad 387 : (1963) 1 LLJ 56
Constitution of India, 1950 — Article 220, 226
High Courts13 Jul 1961
V. Rajaram Vs Ramanujam Iyengar and Others
Madras High Court · AIR 1963 Mad 213
Limitation Act, 1908 — Article 134B, 144
High Courts12 Jul 1961
Madurai Municipality Vs Abdul Razack Sahib
Madras High Court · (1962) 1 MLJ 47