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Madras High Court judgments, 1961

422 judgments · page 14 of 22

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High Courts12 Jul 1961Allowed

Govindammal Vs Chidambara Mudaliar

Madras High Court · AIR 1963 Mad 215

Civil Procedure Code, 1908 (CPC) — Section 47
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High Courts12 Jul 1961Dismissed

Rathinam Pillai Vs Thangavelu Muthiraja alias Muthiah Muthiriar and another

Madras High Court · (1961) 07 MAD CK 0003

Limitation Act, 1963 — Article 44
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High Courts10 Jul 1961

N.P.S.N. Ramiah Nadar and Others Vs N.K.R. Amirtharaj

Madras High Court · AIR 1962 Mad 163

Companies Act, 1956 — Section 242
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High Courts10 Jul 1961

N.P.S.N. Ramiah Nadar and Others Vs N.K.R.K. Amirtharaj

Madras High Court · (1962) ILR (Mad) 171 : (1961) 74 LW 735 : (1962) 1 MLJ 353

Companies Act, 1956 — Section 242
Read judgment
High Courts04 Jul 1961

Late O.A.O.K. RM. Arunachalam Chettiar represented by O.A.O.K. RM. AR. Ramaswami Vs The Commissioner of Income Tax

Madras High Court · (1962) ILR (Mad) 165 : (1962) 1 MLJ 158

Income Tax Act, 1961 — Section 30, 30(3), 66(2)
Read judgment
High Courts30 Jun 1961

S. Sundaram Iyer Vs Swaminatha Pillai and Others

Madras High Court · (1961) 74 LW 766 : (1962) 1 MLJ 420

Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1(2)
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High Courts30 Jun 1961

N. Mohamad Shamveel Vs Chelambukara Abdul Gafoor Sahib and Others

Madras High Court · (1962) 1 MLJ 363

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High Courts29 Jun 1961

A. Gunamani Vs W.R. Stephen and Others

Madras High Court · (1962) 1 MLJ 278

Civil Procedure Code, 1908 (CPC) — Section 92
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High Courts27 Jun 1961

Sivagaminatha Moopanar and Sons Vs Commissioner of Income Tax, Madras

Madras High Court · (1964) 52 ITR 591

Income Tax Act, 1961 — Section 28, 28(1)(c)
Read judgment
High Courts26 Jun 1961

P. Embaru Vs The Chairman, Madras Port Trust

Madras High Court · (1961) 74 LW 775 : (1962) 2 MLJ 85

Madras Probation of Offenders Act, 1937 — Section 4(1)Penal Code, 1860 (IPC) — Section 420
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High Courts23 Jun 1961

E.M. Jackiria Sahib Vs Official Receiver, West Tanjore

Madras High Court · AIR 1962 Mad 189

Provincial Insolvency Act, 1920 — Section 54Transfer of Property Act, 1882 — Section 53
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High Courts21 Jun 1961

Desikachari (P.S) and Others Vs The "Mall" [By the Proprietors of Associated Publishers, (Private), Ltd.] and Another

Madras High Court · (1962) ILR (Mad) 345 : (1962) 75 LW 501

Constitution of India, 1950 — Article 226Industrial Disputes (Banking Companies) Decision (Repeal) Act, 2001 — Section 2Industrial Disputes Act, 1947 — Section 2
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High Courts21 Jun 1961

P.S. Desikachari and Others Vs The Proprietors of Associated Publishers, Madras (P) Ltd. and Another

Madras High Court · (1962) 1 MLJ 285

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2(OO), 25F
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High Courts20 Jun 1961Dismissed

Balavantaraj Vs Secretary, Home Dept. Govt. of Madras and Others

Madras High Court · AIR 1963 Mad 265 : (1962) ILR (Mad) 943

Constitution of India, 1950 — Article 14, 19(1), 19(6)Motor Vehicles Act, 1939 — Section 43(1), 44(3), 44(4), 68G(2)
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High Courts19 Jun 1961Partly Allowed

Venkalakshmi Ammal and Others Vs Jagannathan and Others

Madras High Court · AIR 1963 Mad 316 : (1964) ILR (Mad) 49 : (1963) 76 LW 342

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High Courts05 May 1961

Gnanaprakasan and Another Vs Mahboob Bi and Others

Madras High Court · (1961) 74 LW 768 : (1962) 1 MLJ 254

Madras City Tenants Protection Act, 1922 — Section 9
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High Courts05 May 1961

Kannan Lorry Service, Pollachi Vs Nataraja Motor Service, Pollachi and Others

Madras High Court · AIR 1962 Mad 198 : (1962) 75 LW 625 : (1962) 1 MLJ 111

Motor Vehicles Act, 1988 — Section 44, 57(2)Tamil Nadu Motor Vehicles Rules, 1940 — Rule 153
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High Courts05 May 1961

Lakshmipathi (Dr. T.N.) Vs Standard Vacuum Oil Company, Ltd. and Another

Madras High Court · (1961) 2 LLJ 767

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High Courts05 May 1961

The Council of the Institute of Chartered Accountants of India Vs The Superintendent of Police, Crime Branch and Another

Madras High Court · (1962) ILR (Mad) 101

Chartered Accountants Act, 1949 — Section 21, 22Criminal Procedure Code, 1898 (CrPC) — Section 240Penal Code, 1860 (IPC) — Section 120B, 409, 477A
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High Courts05 May 1961

Malli Selva Iyer Vs The Madurai Mercantile Bank, Ltd. and Another

Madras High Court · (1961) 74 LW 698 : (1962) 1 MLJ 251

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
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