High Courts18 Jul 1957
Palaniappa Chettiar Vs Rasu Naidu and Others
Madras High Court · (1958) 1 MLJ 93
COURT ARCHIVE
Madras High Court judgments, 1957
421 judgments · page 12 of 22
High Courts18 Jul 1957
Minnalavu Ammal and other Vs The Revenue Divisional Officer, Madurai and others
Madras High Court · AIR 1958 Mad 365
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 31(2)
High Courts18 Jul 1957
Minnalavu Ammal and others Vs Revenue Divisional Officer, Madurai and others
Madras High Court · AIR 1958 Mad 365
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 31(2)
High Courts17 Jul 1957Dismissed
S. Ganapathi Pandian Vs Sheik Mohammad and Brothers through Abdul Razack
Madras High Court · (1957) 07 MAD CK 0041
High Courts17 Jul 1957
A. St. Arunachalam Pillai, Proprietor, Vinayagar Transport Vs Southern Roadways and Another
Madras High Court · (1957) 70 LW 981 : (1958) 1 MLJ 1
Motor Vehicles Act, 1988 — Section 64A
High Courts17 Jul 1957
P.D. Viswanatha Reddiar's estate by P.D. Narayayanaswami Reddiar Vs K. Dhanraj Sowcar
Madras High Court · (1957) 70 LW 871 : (1958) 1 MLJ 77
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 12B
High Courts16 Jul 1957
Muthukamakshi Chettiar Vs Shanmuga Nadar and Others
Madras High Court · AIR 1958 Mad 290 : (1957) 70 LW 843 : (1957) 2 MLJ 412
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 49
High Courts15 Jul 1957Allowed
C.K. Chinnappa Chetty (died) and Others Vs The Joint family firm of K. Gopala Chetty and Brothers by manager Balaram Chetty and Another
Madras High Court · AIR 1957 Mad 744
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts15 Jul 1957
Thangarasu Pillai and Another Vs Sivarama Iyer and Another
Madras High Court · (1957) 70 LW 860 : (1957) 2 MLJ 461
High Courts15 Jul 1957
Ramalingam Pillai and Others Vs Ramalakshmi Ammal and Others
Madras High Court · AIR 1958 Mad 228 : (1958) ILR (Mad) 7 : (1957) 70 LW 837 : (1957) 2 MLJ 382
Hindu Womens Right to Property Act, 1937 — Section 3(2), 3(3)
High Courts15 Jul 1957
C.V. Krishnamoorthy and Another Vs Chettypunyam Devanadhaswami Devasthanam and Others
Madras High Court · (1957) 70 LW 844 : (1957) 2 MLJ 411
Trusts Act, 1882 — Section 54
High Courts15 Jul 1957
C.K. Chinnappa Chetty (died) and Others Vs The Joint family firm of K. Gopala Chetty and Bros, by Manager, Balarama Chetti and Others
Madras High Court · (1957) 70 LW 737 : (1957) 2 MLJ 269
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts12 Jul 1957Dismissed
K.K. Subbier alias K.K. Vallaba Anandar and others Vs E. Ramanathan
Madras High Court · (1957) 07 MAD CK 0046
High Courts12 Jul 1957
Mohamed sandhukhan Rowther Vs Ratnam and others
Madras High Court · AIR 1958 Mad 144
Central Excises and Salt Act, 1944 — Section 2
High Courts12 Jul 1957
Mohamed Sandhukhan Rowther Vs Ratnam alias Kadir Bibi Ammal and others
Madras High Court · AIR 1958 Mad 144
High Courts11 Jul 1957Dismissed
In Re: Anji
Madras High Court · (1957) 07 MAD CK 0047
Evidence Act, 1872 — Section 134
High Courts11 Jul 1957
P.V.S. Krishnamurthy Vs Joint Development Commissioner and Another
Madras High Court · (1957) 70 LW 924 : (1957) 2 MLJ 515
Constitution of India, 1950 — Article 226, 309, 311
High Courts10 Jul 1957Dismissed
Sri Sankaraswamigal Mutt Vs The Swami Motor Transport Private (Ltd.) and another
Madras High Court · (1957) 07 MAD CK 0044
High Courts10 Jul 1957
Veda Gounder and Others Vs Arunachalam Chettiar
Madras High Court · (1957) 70 LW 845 : (1957) 2 MLJ 388
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Jul 1957
Madurai Municipality, by Commissioner Vs K.N.K. Jagannatha Ayyar
Madras High Court · (1957) 70 LW 936 : (1958) 1 MLJ 73
Tamil Nadu District Municipalities Act, 1920 — Section 354, 82(2)