COURT ARCHIVE

Madras High Court judgments, 1957

421 judgments · page 11 of 22

High Courts31 Jul 1957

Kaleswari Handloom Factory by Proprietor, P.M.S. Guruswami Nadar and Others Vs The State of Madras and Others

Madras High Court · AIR 1958 Mad 108 : (1957) 70 LW 865 : (1957) 2 MLJ 589

Industrial Disputes Act, 1947 — Section 10(i)(c)

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High Courts30 Jul 1957

Daivasigamani Naicker Vs Trustees of Pachaiapp's Charities, T.S. Natarajam Pillai and Others

Madras High Court · (1958) 71 LW 112 : (1958) 2 MLJ 91

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High Courts30 Jul 1957Dismissed

P. Nityananda Mudaliar Vs AR.M.M. Arunachalam Chettiar

Madras High Court · (1957) 07 MAD CK 0001

Contract Act, 1872 — Section 69, 70

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High Courts29 Jul 1957Dismissed

In Re: K.P.R. Kolandiappa Mudalias

Madras High Court · (1957) 07 MAD CK 0045

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High Courts29 Jul 1957Allowed

Management of India Tyre and Rubber Company (India) Private Ltd. Vs The Workers of the India Tyre and Rubber Co. (India) Private Ltd. and another

Madras High Court · AIR 1958 Mad 205

Constitution of India, 1950 — Article 228Industrial Disputes Act, 1947 — Section 10(1)(c), 10(1A), 10(5), 17A(b), 2(k)

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High Courts29 Jul 1957

In Re: Rajangam and Another

Madras High Court · AIR 1958 Mad 523 : (1958) CriLJ 1323

Criminal Procedure Code, 1898 (CrPC) — Section 203, 259

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High Courts29 Jul 1957

India Tyre and Rubber Co. (India) (Private) Ltd. Vs Their Workmen

Madras High Court · (1957) 2 LLJ 506 : (1958) 71 LW 417 : (1958) 1 MLJ 360

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 17A, 2, 23, 25A

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High Courts29 Jul 1957

R. Srinivasan Vs The President, District Board

Madras High Court · (1958) ILR (Mad) 204 : (1958) 71 LW 433 : (1957) 2 MLJ 406

Constitution of India, 1950 — Article 226

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High Courts26 Jul 1957Dismissed

Janab Vellathi and others Vs Smt. K. Kadervel Thayammal

Madras High Court · AIR 1958 Mad 232

Transfer of Property Act, 1882 — Section 114

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High Courts26 Jul 1957Dismissed

Janab Vellathi alias Nayanammal Beevi and others Vs Srimathi K. Kadervel Thayammal

Madras High Court · AIR 1958 Mad 232

Transfer of Property Act, 1882 — Section 114

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High Courts26 Jul 1957

E.C. Richard Vs Forest Range Officer

Madras High Court · (1958) CriLJ 52 : (1958) ILR (Mad) 1259 : (1957) 70 LW 766 : (1957) 2 MLJ 624

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High Courts26 Jul 1957

Public Prosecutor Vs M.B. Buhari and Another

Madras High Court · (1958) CriLJ 387

Essential Commodities Act, 1955 — Section 7(2)

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High Courts23 Jul 1957

Union of India (UOI) Vs Shanmugham (C.)

Madras High Court · (1957) 2 LLJ 668 : (1957) 70 LW 965

Constitution of India, 1950 — Article 311General Clauses Act, 1897 — Section 16Government of India Act, 1935 — Section 240

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High Courts23 Jul 1957

Venkatammal and Another Vs Muthukrishna Naidu and Others

Madras High Court · (1957) 70 LW 945 : (1957) 2 MLJ 623

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts19 Jul 1957Dismissed

In Re: Sri Sevuga Moopan and Another

Madras High Court · AIR 1957 Mad 750 : (1957) CriLJ 1298 : (1957) 2 MLJ 30

Evidence Act, 1872 — Section 5

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High Courts19 Jul 1957

In Re: S.R.M.S. Chidambaram Chettiar

Madras High Court · (1958) 1 MLJ 314

Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 87

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High Courts19 Jul 1957

Arumugam Solathirayar Vs Ponnalagu Pandarar and Others

Madras High Court · AIR 1958 Mad 127 : (1958) CriLJ 385 : (1958) 1 MLJ 6

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High Courts19 Jul 1957

Gnanambikai Mills Ltd. Vs Ramachandran (M.R.)

Madras High Court · (1957) 2 LLJ 449 : (1957) 70 LW 847

Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 15, 33Payment of Wages Act, 1936 — Section 2

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High Courts19 Jul 1957Allowed

Gnanambikai Mills Ltd. Vs M.R. Ramachandran

Madras High Court · AIR 1958 Mad 304

Constitution of India, 1950 — Article 227Payment of Wages Act, 1936 — Section 2(6)

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High Courts19 Jul 1957

Arumugm Solathirayar Vs Ponnalgu Pandarar and others

Madras High Court · AIR 1958 Mad 127 : (1958) CriLJ 385 : (1958) 1 MLJ 6

Evidence Act, 1872 — Section 3

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