High Courts03 Jan 1957Dismissed
Muruvan and Others Vs Ramabadra Naidu
Madras High Court · AIR 1957 Mad 742
Cattle Trespass Act, 1871 — Section 20, 22Criminal Procedure Code, 1898 (CrPC) — Section 4(1), 407
COURT ARCHIVE
421 judgments · page 22 of 22
Madras High Court · AIR 1957 Mad 742