High Courts19 Aug 1957
Pubbiri alias Perumal Goundan Vs S. Govinda Mudaliar and Others
Madras High Court · (1957) 2 MLJ 617
Constitution of India, 1950 — Article 14, 19
COURT ARCHIVE
Madras High Court judgments, 1957
421 judgments · page 10 of 22
High Courts19 Aug 1957
In Re: Kirukku Mayandi
Madras High Court · (1958) CriLJ 1042
Penal Code, 1860 (IPC) — Section 411
High Courts19 Aug 1957
Pubbiri Vs S. Govinda Mudaliar and Others
Madras High Court · (1958) CriLJ 523 : (1957) 70 LW 957
High Courts13 Aug 1957
V.P. Shanmugam and Another Vs Thangavelu
Madras High Court · (1957) 70 LW 942
Penal Code, 1860 (IPC) — Section 171G, 500
High Courts13 Aug 1957
In Re: B. Chandrasekaran
Madras High Court · (1957) 2 MLJ 559
Penal Code, 1860 (IPC) — Section 292
High Courts12 Aug 1957
In Re: S. Venkatakrishnan
Madras High Court · AIR 1958 Mad 218 : (1958) 71 LW 100 : (1958) 1 MLJ 338
Constitution of India, 1950 — Article 14, 19(1)(g), 226Imports and Exports (Control) Act, 1947 — Section 3
High Courts06 Aug 1957
Puthuthottam Estates (1943) Limited Vs Agricultural Income Tax Officer, Coimbatore
Madras High Court · (1958) 34 ITR 764
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 34, 35
High Courts06 Aug 1957
W.P.A. Soundarapandian and Brothers by partner W.P.A.S. Bhaskaran and Others Vs The Agricultural Income Tax Officer
Madras High Court · (1958) ILR (Mad) 313 : (1957) 70 LW 873 : (1957) 2 MLJ 434
Madras Plantations Agricultural Income Tax Act, 1955 — Section 3
High Courts06 Aug 1957
Puthutotam Estates (1943) Ltd. Vs Agricultural Income Tax Officer
Madras High Court · (1958) ILR (Mad) 214 : (1958) 71 LW 453 : (1957) 2 MLJ 495
Madras Plantations Agricultural Income Tax Act, 1955 — Section 3
High Courts06 Aug 1957Allowed
Subayya Gounder Vs Bhoopala Subramanian
Madras High Court · AIR 1959 Mad 396 : (1959) CriLJ 1087
Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1898 (CrPC) — Section 488Evidence Act, 1872 — Section 101, 102, 103, 104, 112
High Courts06 Aug 1957
Sri Meenakshi Sundareswarar etc., Devasthanams, Executive Officer Vs The Madras State
Madras High Court · AIR 1958 Mad 230 : (1957) 70 LW 926 : (1957) 2 MLJ 539
Defence of India Act, 1939 — Section 19
High Courts05 Aug 1957
Siluvai Fernando, Power-of-Attorney Agent of Savarimuthu Fernando Vs Pancros Leon
Madras High Court · (1958) 71 LW 461 : (1958) 1 MLJ 394
High Courts02 Aug 1957
R. Venkatapathy Vs The Dy. Inspector-General of Police Western Range and Others
Madras High Court · AIR 1958 Mad 216 : (1958) 1 MLJ 234
High Courts02 Aug 1957
The Canara Banking Corporation Ltd. Vs The South Indian Bank Ltd. and Others
Madras High Court · AIR 1958 Mad 132 : (1957) 70 LW 881 : (1957) 2 MLJ 502
High Courts02 Aug 1957Dismissed
Sakthivel Pandaram represented by Guardian Mother Siddamanika Ammal Vs The South Indian Bank Ltd., a Joint Stock Co. and Others
Madras High Court · (1958) ILR (Mad) 15
High Courts02 Aug 1957
Nallaya Goundar Vs Ramaswami Goundar and Another
Madras High Court · (1958) 2 MLJ 86
Civil Procedure Code, 1908 (CPC) — Section 144Contract Act, 1872 — Section 70
High Courts01 Aug 1957Allowed
Ganesan Pillai Vs Subra Manyan alias Murugesan and others
Madras High Court · AIR 1958 Mad 148
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts01 Aug 1957
A. Palaniandi Chettiar Vs Tiruchirapalli Municipality and Another
Madras High Court · (1958) ILR (Mad) 311 : (1957) 70 LW 765 : (1957) 2 MLJ 386
Tamil Nadu District Municipalities Act, 1920 — Section 270
High Courts01 Aug 1957
In Re: Bharathi and Another
Madras High Court · (1958) CriLJ 646
Madras Suppression of Immoral Traffic Act, 1930 — Section 6(ii)
High Courts01 Aug 1957Allowed
Ganesan Pillai Vs Subramanyan and others
Madras High Court · AIR 1958 Mad 148
Civil Procedure Code, 1908 (CPC) — Section 11