High Courts10 Sept 1957
S. T. Velu Vs Commissioner of Income Tax, Madras
Madras High Court · AIR 1958 Mad 534 : (1958) 33 ITR 463 : (1958) 71 LW 134
Income Tax Act, 1922 — Section 17(1), 29, 34, 35, 35(1)
COURT ARCHIVE
Madras High Court judgments, 1957
421 judgments · page 9 of 22
High Courts10 Sept 1957
In Re : M. Rangarajulu Naidu and others
Madras High Court · AIR 1958 Mad 368
Criminal Procedure Code, 1898 (CrPC) — Section 154, 156, 157, 157(1), 161Evidence Act, 1872 — Section 10, 114, 133, 156, 157
High Courts09 Sept 1957
B.N. Chowdappa Chettiar, Proprietor of Sri Lakshminarayana Rice Mills Vs Executive Officer, Kariamangalam Panchayat Board
Madras High Court · (1957) 2 MLJ 630
Madras Village Panchayats Act, 1950 — Section 91
High Courts09 Sept 1957
Gnanambikai Mills Vs Central Government Industrial Tribunal (Madras) and Others
Madras High Court · (1958) 2 LLJ 225
Constitution of India, 1950 — Article 226
High Courts09 Sept 1957
S.V.S. Muhammad Yusuf Rowther and Another Vs Muhammad Yusuf Rowther and Others
Madras High Court · (1957) 70 LW 995 : (1958) 1 MLJ 14
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts06 Sept 1957
R. Ramakrishna Iyer Vs Municipal Council by Commissioner
Madras High Court · (1958) 71 LW 123 : (1958) 1 MLJ 348
High Courts06 Sept 1957
The Special Tahsildar, Harijan Welfare, Land Acquisition Collector Vs S. Vaidyanatha Ayyar
Madras High Court · AIR 1958 Mad 214 : (1958) 71 LW 4 : (1958) 71 LW 14 : (1958) 1 MLJ 327
Land Acquisition Act, 1894 — Section 23(1), 4
High Courts05 Sept 1957
Kuppanna Gounder and Another Vs Ramaswami Iyer
Madras High Court · (1958) 2 MLJ 60
High Courts04 Sept 1957
Arya Bhavan (By C.M. Sharma) Vs Seetharaman (S.) (Madras City Hotel Workers' Association)
Madras High Court · (1957) 2 LLJ 680 : (1957) 70 LW 946
Constitution of India, 1950 — Article 226
High Courts02 Sept 1957Dismissed
In Re: Mohammad Allar Sahib and others
Madras High Court · AIR 1958 Mad 217
High Courts02 Sept 1957
N. Krishnaswami Iyengar Vs N. Vedavalli Ammal and Others
Madras High Court · AIR 1958 Mad 170 : (1957) 70 LW 1002 : (1957) 2 MLJ 588
High Courts30 Aug 1957
Muthuswami Naicker and Others Vs Ramalinga Naicker
Madras High Court · AIR 1958 Mad 366 : (1957) 70 LW 993 : (1958) 1 MLJ 408
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 6, 151
High Courts30 Aug 1957
C. Dhanalakshmi Ammal Vs The Income Tax Officer, II Additional City and Others
Madras High Court · (1958) ILR (Mad) 117 : (1957) 70 LW 960 : (1957) 2 MLJ 567
Income Tax Act, 1961 — Section 46(2)
High Courts30 Aug 1957Dismissed
C. Dhanalakshmi Ammal Vs The Income Tax Officer, and others
Madras High Court · AIR 1958 Mad 151
Constitution of India, 1950 — Article 133, 133(1), 133(1)(a), 226, 227
High Courts30 Aug 1957
In Re: Badrajala Naidu
Madras High Court · (1957) 70 LW 1021 : (1958) 1 MLJ 99
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts30 Aug 1957
C. Dhanalakshmi Ammal Vs Income Tax Officer, II Additional City Circle II, Madras, and Others
Madras High Court · (1958) 34 ITR 738
Constitution of India, 1950 — Article 133, 133(1), 133(1)(A), 226, 227Income Tax Act, 1922 — Section 23, 46, 46(2)
High Courts29 Aug 1957
Natesan Vs Surya Bagadhur Shah
Madras High Court · (1957) 70 LW 991 : (1957) 2 MLJ 586
High Courts26 Aug 1957
K.A. Gopalaswami Reddiar Vs Peria Siddammal and Another
Madras High Court · AIR 1958 Mad 488 : (1958) 71 LW 284 : (1958) 2 MLJ 107
High Courts21 Aug 1957
Veluchami Naicker and Others Vs M. Mouna Gurusami Naicker (deceased) and Others
Madras High Court · (1957) 70 LW 933 : (1957) 2 MLJ 628
High Courts21 Aug 1957Dismissed
In Re: R. Gundu Rao
Madras High Court · (1957) 08 MAD CK 0005
Civil Procedure Code, 1908 (CPC) — Section 96Transfer of Property Act, 1882 — Section 69