High Courts14 May 1957
Estate of late Khan Sahib Mohammad Oomer Sahib, by Joint Receivers S. Azizuddin and K.K. Sridharan and Another Vs Commissioner of Income Tax
Madras High Court · (1958) ILR (Mad) 23 : (1957) 70 LW 888 : (1957) 2 MLJ 321
COURT ARCHIVE
Madras High Court judgments, 1957
421 judgments · page 14 of 22
High Courts14 May 1957Dismissed
K. Parthasarathy Mudaliar Vs The State of Madras
Madras High Court · (1957) ILR (Mad) 1212 : (1957) 70 LW 710 : (1957) 8 STC 632
Constitution of India, 1950 — Article 226
High Courts14 May 1957
Srinivasa Ayyangar by Power of Attorney Agent S. Jambagathammal Vs Revenue Court and Others
Madras High Court · (1957) 70 LW 802 : (1957) 2 MLJ 369
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 3(2)(a)
High Courts14 May 1957
Mohammad Oomer Sahib by Joint Receivers, and S. Arizuddin and Sridharan, Madras Vs Commissioner of Income Tax Madras
Madras High Court · (1957) 05 MAD CK 0003
High Courts07 May 1957
The Hindu and Another Vs Their Workers (Madras Union of Journalists)
Madras High Court · (1957) 2 LLJ 275
Industrial Disputes Act, 1947 — Section 10, 2Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 2, 3, 6
High Courts03 May 1957
Abdul Azeez Dawood Marzook Vs Commissioner of Income Tax, Madras
Madras High Court · (1958) 33 ITR 154
Constitution of India, 1950 — Article 14, 19(1)(g), 19(6), 226, 91(1)(g)Income Tax Act, 1922 — Section 34, 42, 42(1), 42(3), 43
High Courts03 May 1957
Veerappan Chettiar and Another Vs Commissioner of Income Tax, Madras, and Another
Madras High Court · (1957) 32 ITR 411
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 22, 23, 28, 28(1), 28(1)(c)
High Courts03 May 1957
S.V. Veerappan Chettiar (died) and Another Vs Commissioner of Income Tax and Another
Madras High Court · (1957) ILR (Mad) 1204 : (1957) 70 LW 676 : (1957) 2 MLJ 286
Income Tax Act, 1961 — Section 29A
High Courts03 May 1957
In Re: Parthasarathi Naidu and Another
Madras High Court · (1957) ILR (Mad) 1016 : (1957) 70 LW 595 : (1957) 2 MLJ 250
High Courts03 May 1957
N.K.C. Syed Mohamed Ravoother Vs Deputy Commercial Tax Officer
Madras High Court · (1958) 71 LW 12 : (1958) 1 MLJ 30
High Courts03 May 1957
O.R.M. Om. Am. Chidambaram Chettiar by his authorised agent S. Narasimha Iyengar Vs S. Venkatesa Iyengar (since adjudged insolvent) and Others
Madras High Court · (1958) ILR (Mad) 135 : (1957) 70 LW 751 : (1957) 2 MLJ 341
Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 42
High Courts03 May 1957
Abdul Azeez Dawood Marzook by Agent P.I. Ahmed Koya and Another Vs The Commissioner of Income Tax
Madras High Court · AIR 1958 Mad 1 : (1957) ILR (Mad) 1186 : (1957) 70 LW 755 : (1957) 2 MLJ 421
Income Tax Act, 1961 — Section 43
High Courts03 May 1957Dismissed
The Managing-Director, T.S.T. Company, Ltd. Vs V.R. Perumal Naidu and Another
Madras High Court · AIR 1958 Mad 25 : (1957) ILR (Mad) 1129
Payment of Wages Act, 1936 — Section 1(6), 15, 2, 3, 4
High Courts29 Apr 1957
E. Alfred Vs First Additional Income Tax Officer, Salem
Madras High Court · AIR 1958 Mad 11 : (1957) ILR (Mad) 1176 : (1957) 32 ITR 401 : (1957) 70 LW 685
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 13(2)Income Tax Act, 1922 — Section 34, 34(1)(a), 34(1)(b)
High Courts29 Apr 1957
E. Alfred Vs The I Additional Income Tax Officer
Madras High Court · (1957) 2 MLJ 290
Income Tax Act, 1961 — Section 34
High Courts29 Apr 1957Allowed
Myitkyina Trading Depot Vs Dy. Tahsildar, Paramakudi, Ramnad Dist. and Others
Madras High Court · AIR 1957 Mad 792 : (1957) 32 ITR 393
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 5 Rule 19Income Tax Act, 1922 — Section 29, 34, 46(2), 63(1)
High Courts26 Apr 1957Dismissed
K.V. Kandaswami Gounder and Brothers Vs The State of Madras
Madras High Court · AIR 1958 Mad 18 : (1957) 70 LW 680 : (1957) 8 STC 603
Constitution of India, 1950 — Article 227
High Courts26 Apr 1957
G. Bashyam Chetty Vs A. Govindarajulu Chetty and Others
Madras High Court · (1957) 70 LW 743 : (1957) 2 MLJ 272
Madras Hindu Religious Endowments Act, 1923 — Section 9(12)
High Courts24 Apr 1957Allowed
Public Prosecutor Vs Lourduswamy
Madras High Court · AIR 1957 Mad 631 : (1957) CriLJ 1148 : (1957) 2 MLJ 13
Prevention of Food Adulteration Act, 1954 — Section 7