COURT ARCHIVE

Madras High Court judgments, 1934

537 judgments · page 8 of 27

High Courts19 Oct 1934

Srila Sri Subramania Desika Gnanasambanda Pandara Sannadhi (deceased) and Another Srila Sri Shanmuga Desika Gnana Pandarasannadhi, Legal Representative Vs Rangaswami Chettiar

Madras High Court · AIR 1935 Mad 161 : 155 Ind. Cas. 327 : (1935) 41 LW 173 : (1935) 68 MLJ 261

Civil Procedure Code, 1908 (CPC) — Section 48

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High Courts19 Oct 1934

Kumchand Dhulaji Paladuvala Vs Gomraj Fetechand

Madras High Court · 156 Ind. Cas. 527

Madras City Civil Courts Act, 1892 — Section 8

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High Courts18 Oct 1934

Mallavarapu Narasamma and Others Vs Boggavarapu Bulli Veerraju

Madras High Court · AIR 1935 Mad 769 : (1935) ILR (Mad) 841 : 160 Ind. Cas. 768

Negotiable Instruments Act, 1881 (NI) — Section 118

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High Courts18 Oct 1934

A. Ramamurthi Vs Ootacamund Municipal Council and Another

Madras High Court · AIR 1935 Mad 48 : 153 Ind. Cas. 257 : (1934) 40 LW 865

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High Courts18 Oct 1934

Murugappa Chetti Vs Ramanathan Chetti

Madras High Court · AIR 1935 Mad 734 : 157 Ind. Cas. 274 : (1935) 42 LW 321

Limitation Act, 1963 — Article 60

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High Courts16 Oct 1934

Muthuswami Chettiar and Another Vs K.M. Chinna Muthuswami Moopanar

Madras High Court · AIR 1935 Mad 195 : (1935) 41 LW 190

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High Courts16 Oct 1934

Muthusami Chettiar and Another Vs K.M. Chinna Muthusami Moopanar

Madras High Court · 156 Ind. Cas. 430

Guardians and Wards Act, 1890 — Section 25

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High Courts16 Oct 1934

Nageswara Ayyar Vs M.L.M. Ramanathan Chettiar and Another

Madras High Court · AIR 1935 Mad 468 : 157 Ind. Cas. 232

Contract Act, 1872 — Section 16

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High Courts16 Oct 1934

Chorotti alias Chinna Amma and Another Vs P. Karunakaran Nair (deaceased) and Others

Madras High Court · AIR 1935 Mad 88 : (1934) 40 LW 856 : (1935) 68 MLJ 24

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High Courts16 Oct 1934

Dasari Nagabhushanam Vs Kunameeni Venkatappayya

Madras High Court · AIR 1935 Mad 203 : (1935) ILR (Mad) 448 : 155 Ind. Cas. 948 : (1935) 41 LW 90 : (1935) 68 MLJ 95

Court Fees Act, 1870 — Section 7(ivA)

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High Courts16 Oct 1934

G. Ponniah Asari Vs Suppiah Asari and Others

Madras High Court · AIR 1935 Mad 363 : 158 Ind. Cas. 1 : (1935) 41 LW 400 : (1935) 68 MLJ 213

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High Courts15 Oct 1934

P.C. Muthuchettiar Vs R.M. Venkatachalam Chetty

Madras High Court · 159 Ind. Cas. 486

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High Courts15 Oct 1934

P.C. Muthu Chettiar Vs R.M. Venkatachalam Chetty

Madras High Court · AIR 1935 Mad 287 : (1935) 41 LW 479

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High Courts12 Oct 1934

S. Krishnasamy Ayyar Vs Rava Ramanathan

Madras High Court · AIR 1935 Mad 314 : 156 Ind. Cas. 418

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High Courts12 Oct 1934

Seetharama Ayyar and Others Vs Sama Subba Iyer and Others

Madras High Court · AIR 1935 Mad 445

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High Courts12 Oct 1934

S. Krishnaswami Aiyar, Late minor by guardian meternal uncle, Doraswami Aiyar but now declared major and guardian discharged Vs Rava Ramanadhan

Madras High Court · (1935) 41 LW 224 : (1935) 68 MLJ 251

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High Courts12 Oct 1934

Kordatu Gurayya Vs Vuppalapati Sathiraju

Madras High Court · AIR 1935 Mad 307 : 157 Ind. Cas. 246 : (1935) 41 LW 426 : (1935) 68 MLJ 196

Transfer of Property Act, 1882 — Section 116

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High Courts10 Oct 1934

D.S. Kanniah Chetty and Co. Vs Pulipati Subba Rao

Madras High Court · AIR 1935 Mad 244 : 159 Ind. Cas. 319 : (1935) 41 LW 186 : (1935) 68 MLJ 203

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 21

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High Courts10 Oct 1934

P.N. Raghavan Pattar and Others Vs S. Arumugham by his mother and guardian Singarammal and Another

Madras High Court · AIR 1935 Mad 385 : (1935) 41 LW 376 : (1935) 68 MLJ 283

Contract Act, 1872 — Section 74

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High Courts10 Oct 1934

Subramania Padayachi and Others Vs Pakkiri Padayachi

Madras High Court · AIR 1935 Mad 119 : (1934) 40 LW 869

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