High Courts28 Sept 1934
Sannidhi Chinnasubbarayudu Vs Godasi Veeraswami and Another
Madras High Court · AIR 1935 Mad 196 : 155 Ind. Cas. 575 : (1935) 41 LW 117
COURT ARCHIVE
Madras High Court judgments, 1934
537 judgments · page 10 of 27
High Courts28 Sept 1934
Savarala Venkatasubbiah Vs Kumara Ramiah
Madras High Court · AIR 1935 Mad 184 : 155 Ind. Cas. 381 : (1935) 41 LW 51
High Courts28 Sept 1934
Ilapavaluri Chalapathi Rao Vs Dingali Ranganayakamma
Madras High Court · AIR 1936 Mad 305 : (1935) 41 LW 541
High Courts28 Sept 1934
Soora Ramakrishnamma Vs Pasumarthi Venkata Subbiah and Others
Madras High Court · AIR 1935 Mad 252 : (1935) ILR (Mad) 389 : 153 Ind. Cas. 817 : (1934) 40 LW 918 : (1935) 68 MLJ 46
High Courts28 Sept 1934
Golla Lakshmiah Naidu Vs Golla Krishnaswami Naidu and Another
Madras High Court · 155 Ind. Cas. 1016 : (1935) 41 LW 429
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts27 Sept 1934
Chivaukula Sheetharamayya and Another Vs Mulpuru Rathamma and Others
Madras High Court · AIR 1935 Mad 399 : (1935) 41 LW 41
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts27 Sept 1934
Mudala Venkatareddi Naidu Vs Dhorwada Venkata Varaha Narasimharao
Madras High Court · 155 Ind. Cas. 302
High Courts27 Sept 1934
Chivukula Seetaramayya and Another Vs Mulpuru Rathamma and Others
Madras High Court · 156 Ind. Cas. 631
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts27 Sept 1934
Lakshmanan Chettiar represented by mother and guardian Lakshmi Achi and Another Vs Chidambaram Chettiar by his mother and next friend Unnamalai Achi and Others
Madras High Court · (1935) ILR (Mad) 752 : (1935) 41 LW 249 : (1935) 68 MLJ 318
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts27 Sept 1934
Lakshmanan Chettiar and Another Vs Chidambaram Chettiar and Others
Madras High Court · AIR 1935 Mad 236
High Courts27 Sept 1934
S.M.N.R.M. Lakshmanan Chettier Vs S. Rm. Ar. Ramanathan Chettiar, and Another
Madras High Court · AIR 1935 Mad 115 : (1935) ILR (Mad) 338 : (1935) 41 LW 27 : (1935) 68 MLJ 23
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6Court Fees Act, 1870 — Article 1 Schedule I
High Courts27 Sept 1934
Muddala Venkatareddi Naidu Vs Dharwada Venkata Varaha Narasimharao
Madras High Court · AIR 1935 Mad 115(1) : (1935) 41 LW 123 : (1935) 68 MLJ 159
High Courts27 Sept 1934
Sreela Sri Thirugnana Sambanda Pandara Sannadhigal Vs Kannuchami Pillai and Another
Madras High Court · AIR 1935 Mad 56(1) : 152 Ind. Cas. 1052 : (1934) 40 LW 920 : (1935) 68 MLJ 55
Charitable and Religious Trusts Act, 1920 — Section 5
High Courts27 Sept 1934
Venkataswami Naidu and Others Vs The Uppilipalayam Vamana Vilasa Nidhi, Limited, Secretary, T. Krishnaswami Naidu
Madras High Court · AIR 1935 Mad 117 : 153 Ind. Cas. 453 : (1935) 41 LW 640 : (1935) 68 MLJ 155
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 9
High Courts26 Sept 1934
Subbaya Maniyagarar Vs Kandaswami and Another
Madras High Court · AIR 1935 Mad 105 : 153 Ind. Cas. 329 : (1934) 40 LW 853
High Courts25 Sept 1934
Mahaganpathi and Another Vs Natesa Iyer and Others
Madras High Court · AIR 1935 Mad 112 : 155 Ind. Cas. 1002 : (1935) 41 LW 449
High Courts21 Sept 1934
V.A.Ar. Arunachalam Chettiar (Deceased) and Others Vs Ramanathan Chettiar
Madras High Court · 156 Ind. Cas. 67
High Courts21 Sept 1934
Chinnappayya Mudali Vs Emperor
Madras High Court · AIR 1935 Mad 79 : (1934) 40 LW 846
High Courts21 Sept 1934
Vedagiri Sastriar Vs Jagathguru Sankarachariar Swamigal
Madras High Court · AIR 1935 Mad 128 : 155 Ind. Cas. 591 : (1935) 41 LW 40 : (1935) 68 MLJ 132