High Courts21 Sept 1934
V.A. Arunachalam Chettiar and Others Vs Ramanathan Chettiar
Madras High Court · AIR 1935 Mad 410 : (1935) 41 LW 495
COURT ARCHIVE
Madras High Court judgments, 1934
537 judgments · page 11 of 27
High Courts21 Sept 1934
In Re: Chinnappayya Mudali
Madras High Court · (1935) ILR (Mad) 346 : 154 Ind. Cas. 604
Madras Abkari Act, 1886 — Section 64
High Courts21 Sept 1934
P. Rajagopala Naidu Vs P.R. Seshayya Naidu and Others
Madras High Court · AIR 1935 Mad 368 : 157 Ind. Cas. 505 : (1935) 41 LW 545
High Courts20 Sept 1934
(Golla) Lakshmiah Naidu Vs (Golla) Krishnaswami Naidu and Another
Madras High Court · AIR 1935 Mad 286
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts20 Sept 1934
V.A.S. Udayamuthier Vs Shunmugam Chettiar and Others
Madras High Court · AIR 1935 Mad 431 : (1935) 41 LW 610
Limitation Act, 1963 — Section 6
High Courts20 Sept 1934
Mangammal Vs Rengappa Naicker and Others
Madras High Court · AIR 1935 Mad 137 : (1935) 41 LW 37
High Courts20 Sept 1934
Kottapalli Lakshminarayana, minor by mother and guardian Rajalakshmamma Vs Kanuparti Hanumantha Rao
Madras High Court · AIR 1935 Mad 144 : (1935) ILR (Mad) 375 : (1935) 41 LW 25 : (1935) 68 MLJ 528
High Courts19 Sept 1934
South Indian Railway Company Ltd. Vs V.M.K.S. Dandayutham Chettiar
Madras High Court · AIR 1934 Mad 715 : (1934) 40 LW 702
High Courts19 Sept 1934
Abdulla Rowther Vs Kesava Pillai and Others
Madras High Court · AIR 1935 Mad 47 : 153 Ind. Cas. 652 : (1934) 40 LW 924 : (1935) 68 MLJ 151
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Sept 1934
Venkatarama Reddiar and Another Vs Valli Akkal and Others
Madras High Court · AIR 1935 Mad 181 : (1935) ILR (Mad) 693 : 153 Ind. Cas. 944 : (1935) 41 LW 15 : (1935) 68 MLJ 81
Evidence Act, 1872 — Section 117Trusts Act, 1882 — Section 63
High Courts18 Sept 1934
(Etayoor Koorikandathil Puthan Veetil Kutti Pennama's daughter) Narayani Amma and Others Vs (Kattambatta Manakkal Neelakandhan Nambudripad's son) Karnavan and Others
Madras High Court · AIR 1935 Mad 139
High Courts18 Sept 1934
In Re: Periaswami Thevan and Another
Madras High Court · 152 Ind. Cas. 696 : (1934) 40 LW 770
Penal Code, 1860 (IPC) — Section 201, 302
High Courts18 Sept 1934
Narayani Amma and Others Vs Narayanan Namboodripad and Others
Madras High Court · 155 Ind. Cas. 271
Malabar Compensation for Tenants Improvements Act, 1899 — Section 5, 6
High Courts18 Sept 1934
C. Narayanaswami Naidu Vs N. Subbaramulu Naidu and Another
Madras High Court · AIR 1935 Mad 394 : (1935) 41 LW 127 : (1935) 68 MLJ 236
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts18 Sept 1934
Parakkatavath Puthiapurayil Assan Vs Puthiapurayil Tharuvayi Moidin Kutti and Manager of the Tarwad and Others
Madras High Court · AIR 1935 Mad 140 : 155 Ind. Cas. 284 : (1935) 41 LW 34 : (1935) 68 MLJ 129
Suits Valuation Act, 1887 — Section 11
High Courts18 Sept 1934
Etavoor Koorikandathil Puthan Veettil Kuttipennamma's daughter, Narayani Amma and Others Vs Kattambatta Manakkal Neelakandhan Numbudripad's son Karnavan and Manager, Narayanan Nambudripad (deceased) and Others
Madras High Court · (1935) 41 LW 31 : (1935) 68 MLJ 61
Malabar Compensation for Tenants Improvements Act, 1899 — Section 6
High Courts18 Sept 1934
The Official Receiver of Kistna Vs The Imperial Bank of India and Others
Madras High Court · AIR 1935 Mad 151 : (1935) ILR (Mad) 403 : (1935) 41 LW 28 : (1935) 68 MLJ 78
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 Sept 1934
Katikineni Venkata Gopala Narasimha Rama Rao Vs Chitluri Venkataramayya
Madras High Court · (1935) ILR (Mad) 430 : (1935) 41 LW 281 : (1935) 68 MLJ 282
High Courts18 Sept 1934
Katikineni Venkata Gopala Naraimha Rama Rao Vs Chitrluri Venkataramayya
Madras High Court · 155 Ind. Cas. 395