High Courts17 Sept 1934
Shamugathammal Vs Gomathi Ammal and Others
Madras High Court · AIR 1935 Mad 58 : 152 Ind. Cas. 1070 : (1934) 40 LW 743
COURT ARCHIVE
Madras High Court judgments, 1934
537 judgments · page 12 of 27
High Courts17 Sept 1934
K.P. Raman Menon Vs The Malabar Forest and Rubber Company Limited and Another
Madras High Court · AIR 1935 Mad 163 : (1935) ILR (Mad) 378 : (1935) 41 LW 46 : (1935) 68 MLJ 269
Law of Property Act, 1881 — Section 14(6)
High Courts17 Sept 1934
Potta Reddi Vs Karuppa Goundan and Others
Madras High Court · AIR 1935 Mad 150 : 155 Ind. Cas. 1013 : (1935) 41 LW 121 : (1935) 68 MLJ 48
High Courts13 Sept 1934
Munuswami Mudaliar and Others Vs Govindaraja Chettiar and Another
Madras High Court · AIR 1935 Mad 113 : 153 Ind. Cas. 668
High Courts13 Sept 1934
Munuswami Mudaliar, Sellaperumal Mudaliar, B. Govinda Pillai and N. Ramanatha Aiyar Vs Govindaraja Chettiar and Another
Madras High Court · (1935) ILR (Mad) 371 : (1934) 40 LW 942 : (1935) 68 MLJ 91
Registration Act, 1908 — Section 17(2)(xi)
High Courts13 Sept 1934
V.S. Munuswami Mudaliar Vs Kandaswami Pillai
Madras High Court · AIR 1935 Mad 5 : (1934) 40 LW 805
High Courts11 Sept 1934
Sesha Ammal Vs Venkatanarasimha Bhattachariar and Another
Madras High Court · AIR 1935 Mad 91 : (1935) ILR (Mad) 281 : 152 Ind. Cas. 882 : (1934) 40 LW 710
High Courts11 Sept 1934
G.R. Venkatarama Sastriar Vs The Official Receiver and Another
Madras High Court · (1934) 40 LW 904 : (1935) 68 MLJ 357
Provincial Insolvency Act, 1920 — Section 28(2)
High Courts11 Sept 1934
C. Kunhamutty Vs Thondikkodan Ahmad Musaliar and Others
Madras High Court · AIR 1935 Mad 29 : (1935) ILR (Mad) 204 : (1934) 40 LW 806 : (1935) 68 MLJ 107
High Courts10 Sept 1934
A.M. Rangachariar Vs Venkataswami Chetty
Madras High Court · AIR 1935 Mad 56 : (1935) ILR (Mad) 513 : (1934) 40 LW 834
High Courts10 Sept 1934
A. Venkatasami Chettiar Vs Sankaranarayana Chettiar and Others
Madras High Court · AIR 1935 Mad 12 : (1935) ILR (Mad) 825 : (1934) 40 LW 734 : (1935) 69 MLJ 566
Limitation Act, 1963 — Article 166
High Courts10 Sept 1934
A.M. Rangachariar Vs Venkatasami Chetty
Madras High Court · 153 Ind. Cas. 322
Criminal Procedure Code, 1898 (CrPC) — Section 403
High Courts07 Sept 1934
Konduri Suryanarayana Rao Vs Vegasana Venkataraju
Madras High Court · AIR 1935 Mad 64 : 153 Ind. Cas. 2
Limitation Act, 1963 — Section 19, 20, 31
High Courts07 Sept 1934
Manikam Pillai Vs N.M. Nagasami Ayyar and Another
Madras High Court · 152 Ind. Cas. 679
Court Fees Act, 1870 — Section 7(v)(c)
High Courts07 Sept 1934
Manikkam Pillai Vs N.M. Nagasami Ayyar and Another
Madras High Court · AIR 1934 Mad 714 : (1935) ILR (Mad) 471 : (1934) 40 LW 718
High Courts07 Sept 1934
Chidambaram Chettiar alias Somasundaram Chettiar Vs Ayyappa Chettiar
Madras High Court · AIR 1935 Mad 152 : 155 Ind. Cas. 1059 : (1935) 41 LW 104 : (1935) 69 MLJ 558
High Courts07 Sept 1934
Konduri Suryanarayana Rao Vs Vagasana Venkataraju
Madras High Court · (1935) ILR (Mad) 270 : (1934) 40 LW 893 : (1935) 68 MLJ 12
Limitation Act, 1908 — Section 31
High Courts06 Sept 1934
A.L. Rama Patter and Brothers by partner A.L. Rama Pattar Vs Manikkam alias Lingappa Gounder
Madras High Court · AIR 1935 Mad 726 : (1935) ILR (Mad) 454 : 158 Ind. Cas. 485 : (1935) 41 LW 228 : (1935) 69 MLJ 104
Contract Act, 1872 — Section 16
High Courts06 Sept 1934
Paniyil Kalliani Amma's Thavazhi Karnavan Damodaran Nair Vs Valvor Tarwad Karnavan Achuthan Nair and Others
Madras High Court · AIR 1935 Mad 190 : 157 Ind. Cas. 1040 : (1935) 41 LW 318 : (1935) 68 MLJ 648
Evidence Act, 1872 — Section 92(3)
High Courts05 Sept 1934
Syed Abdul Hameed Sahib and Another Vs Syed Unnissa Bibi and Others
Madras High Court · AIR 1934 Mad 692