High Courts05 Nov 1934
Sree Raja Malraju Venkata Narasimha Rao Bahadur Vs The Chairman, Municipal Council
Madras High Court · (1935) ILR (Mad) 949 : 159 Ind. Cas. 372 : (1935) 41 LW 170 : (1935) 68 MLJ 162
COURT ARCHIVE
Madras High Court judgments, 1934
537 judgments · page 6 of 27
High Courts05 Nov 1934
Emperor Vs M. Ramanuja Ayyangar
Madras High Court · AIR 1935 Mad 528 : 158 Ind. Cas. 662 : (1935) 42 LW 53
Criminal Procedure Code, 1898 (CrPC) — Section 297, 418
High Courts02 Nov 1934
N. Govindarajulu Naidu Vs The Imperial Bank of India, by Agent Mr. D. Stewart
Madras High Court · AIR 1935 Mad 210 : (1935) ILR (Mad) 817 : (1935) 41 LW 196 : (1935) 68 MLJ 123
High Courts01 Nov 1934
Thayalai Achi and Others Vs Kannammal alias Ponnammal Achi and Another
Madras High Court · (1935) 41 LW 604 : (1935) 68 MLJ 707
Succession Act, 1925 — Section 88
High Courts01 Nov 1934
The Pollachi Town Bank, Limited by Secretary, T.K. Muthuswami Chettiar Vs A.S. Krishna Aiyar and Others
Madras High Court · AIR 1935 Mad 262(1) : (1935) 41 LW 327 : (1935) 68 MLJ 316
Court Fees Act, 1870 — Section 17
High Courts31 Oct 1934
T. Sreeramamurthy Vs Emperor
Madras High Court · AIR 1935 Mad 189 : 154 Ind. Cas. 146
Criminal Procedure Code, 1898 (CrPC) — Section 179Penal Code, 1860 (IPC) — Section 290
High Courts31 Oct 1934
Kondho Rayagaru Vs The District Collector of Ganjam
Madras High Court · AIR 1935 Mad 264 : (1935) ILR (Mad) 340 : 157 Ind. Cas. 503 : (1935) 41 LW 254 : (1935) 68 MLJ 232
Madras Local Boards Act, 1884 — Section 120
High Courts31 Oct 1934
Mayandi Nadar Vs Pala Kudumban and Others
Madras High Court · AIR 1935 Mad 157 : (1935) ILR (Mad) 517 : (1935) 41 LW 22 : (1935) 69 MLJ 101
Criminal Procedure Code, 1898 (CrPC) — Section 562, 562(1A)
High Courts31 Oct 1934
In Re: T. Sreeramamurthy
Madras High Court · (1935) 41 LW 82 : (1935) 68 MLJ 211
Criminal Procedure Code, 1898 (CrPC) — Section 179Penal Code, 1860 (IPC) — Section 290
High Courts31 Oct 1934
N.A.M. Appasami Pillai Vs Morangam Muthirian and Another
Madras High Court · AIR 1935 Mad 371 : 157 Ind. Cas. 259 : (1935) 41 LW 747 : (1935) 68 MLJ 73
Limitation Act, 1963 — Section 20
High Courts30 Oct 1934
Lasri Vythilinga Pandara Sannadhi Adhinakarthar Thiruvaduthrai Mutt Vs Sankaralinga Thambiran and Another
Madras High Court · AIR 1935 Mad 282
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts30 Oct 1934
Guduru Venkataratnam and Others Vs Godavarthi Nagayya and Others
Madras High Court · AIR 1935 Mad 373 : 158 Ind. Cas. 530 : (1935) 41 LW 682 : (1935) 68 MLJ 423
Hindu Religious Endowments Act — Section 44
High Courts30 Oct 1934
Nayinsikh Jayanarayana Vs Seerapu Polayya and Others
Madras High Court · AIR 1935 Mad 383 : (1935) 41 LW 295 : (1935) 68 MLJ 392
Limitation Act, 1963 — Article 182(5)
High Courts30 Oct 1934
His Holiness Srilasri Vythilinga Pandara Sannadhi, Adhinakarthar, Thiruvaduthurai Mutt Vs Sankaralinga Thambiran and Another
Madras High Court · (1935) ILR (Mad) 771 : 157 Ind. Cas. 589 : (1935) 41 LW 257 : (1935) 68 MLJ 218
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts29 Oct 1934
B. Raghavachari and Others Vs Pelletti Venkatanarayana Reddi and Another
Madras High Court · AIR 1935 Mad 456 : (1935) 41 LW 416
Transfer of Property Act, 1882 — Section 82
High Courts29 Oct 1934
Muchi Dola Behera and Others Vs Jujisti Janni and Others
Madras High Court · AIR 1935 Mad 716
Limitation Act, 1963 — Section 5
High Courts29 Oct 1934
A. Muthuswami Ayyar and Another Vs P.B. Loganatha Mudali and Others
Madras High Court · AIR 1935 Mad 404 : (1935) 41 LW 364
Transfer of Property Act, 1882 — Section 53A
High Courts29 Oct 1934
The Crown Prosecutor Vs Muthusawmy
Madras High Court · AIR 1935 Mad 198 : (1935) ILR (Mad) 707 : (1935) 41 LW 185 : (1935) 68 MLJ 176
Penal Code, 1860 (IPC) — Section 379
High Courts29 Oct 1934
Veerappa Chettiar by guardian Vinaitheethal Achi and Another Vs S.A. Ar. M. Annamalai Chettiar by agent A. Subbaraya Ayyar and Others
Madras High Court · (1935) 41 LW 431 : (1935) 68 MLJ 157
High Courts29 Oct 1934
Muchi Dola Behara and Others Vs Jujisti Jami and Others
Madras High Court · 157 Ind. Cas. 758
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 5Limitation Act, 1963 — Section 5Transfer of Property Act, 1882 — Section 89