High Courts29 Oct 1934
Emperor Vs Muthuswami
Madras High Court · 155 Ind. Cas. 438
Penal Code, 1860 (IPC) — Section 379, 75
COURT ARCHIVE
Madras High Court judgments, 1934
537 judgments · page 7 of 27
High Courts26 Oct 1934
Mowlavi Haji Muhammad Abdul Baqi Vs Kanuru Sundararamayya and Others
Madras High Court · 156 Ind. Cas. 408
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts26 Oct 1934
C.S. Rajagopala Iyer Vs Palaniswami Goundan
Madras High Court · AIR 1935 Mad 319 : 159 Ind. Cas. 692
High Courts26 Oct 1934
Arathil Kandoth Madathil Janaki Amma Vs Kinakool Kuheema Umma and Others
Madras High Court · (1935) 41 LW 626 : (1935) 68 MLJ 231
Tamil Nadu Civil Courts Act, 1873 — Section 12
High Courts26 Oct 1934
C.S. Rajagopala Aiyar Vs Palaniswamy Goundan
Madras High Court · (1935) 68 MLJ 526
High Courts26 Oct 1934
Mallampallai Nagamma and Another Vs Mallampalli Narasimham Garu and Another
Madras High Court · 159 Ind. Cas. 424 : (1935) 41 LW 469 : (1935) 68 MLJ 329
Court Fees Act, 1870 — Section 7(5)
High Courts26 Oct 1934
Mowlavi Haji Haji Mahomed Abdul Baqi Vs Kanuru Sundararamayya and Another
Madras High Court · AIR 1935 Mad 209 : (1935) ILR (Mad) 777 : (1935) 41 LW 144 : (1935) 68 MLJ 136
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts25 Oct 1934
Goli Ammiraju Vs Goli Kondalarayudu and Others
Madras High Court · AIR 1935 Mad 465 : (1935) 41 LW 218 : (1935) 68 MLJ 255
High Courts25 Oct 1934
Athimannil Muhammad Vs The Malabar District Board
Madras High Court · AIR 1935 Mad 213 : (1935) ILR (Mad) 746 : 155 Ind. Cas. 291 : (1935) 41 LW 43 : (1935) 68 MLJ 125
Madras Local Boards Act, 1884 — Section 225(3)
High Courts24 Oct 1934
Edward Philbert Vs Emperor
Madras High Court · AIR 1935 Mad 258
Criminal Procedure Code, 1898 (CrPC) — Section 162, 350, 350(1)
High Courts24 Oct 1934
In Re: Edward Philbert
Madras High Court · 159 Ind. Cas. 663
Criminal Procedure Code, 1898 (CrPC) — Section 162, 350
High Courts23 Oct 1934
S. Subramania Ayyar Vs Madras Drug Stores
Madras High Court · AIR 1935 Mad 298 : 159 Ind. Cas. 490 : (1935) 41 LW 350
Presidency Small Cause Courts Act, 1882 — Section 35
High Courts23 Oct 1934
M.R.R.M.M.R. Veerappa Chetty Vs Official Assignee
Madras High Court · AIR 1935 Mad 686
Trusts Act, 1882 — Section 63
High Courts23 Oct 1934
Pateel Siddalingana Gowd Vs Tatana Gowdra Bhimana Gowd and Others
Madras High Court · AIR 1935 Mad 731 : (1935) 41 LW 138 : (1935) 68 MLJ 487
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103
High Courts23 Oct 1934
Lakshmana Chettiar by receiver A.L.V.R.S.T. Veerappa Chettiar Vs Muthu Chellia Goundan by guardian Chinnappa Goundan alias Muthuswami Goundan and Another
Madras High Court · AIR 1935 Mad 145 : 155 Ind. Cas. 574 : (1935) 41 LW 61 : (1935) 68 MLJ 104
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts22 Oct 1934
Peram Chennamma Vs Peram Mangamma and Others
Madras High Court · AIR 1935 Mad 709 : 158 Ind. Cas. 121 : (1935) 42 LW 535
Limitation Act, 1963 — Article 93
High Courts20 Oct 1934
Veerappa Chettiar Vs S.A. Ar. M. Annamalai Chettiar and Others
Madras High Court · AIR 1935 Mad 316 : 156 Ind. Cas. 439
High Courts19 Oct 1934
Madhavarapu Sathiraju and Others Vs Madhavarapu Venkanna and Others
Madras High Court · AIR 1935 Mad 333 : 157 Ind. Cas. 1056 : (1935) 41 LW 645
Trusts Act, 1882 — Section 91
High Courts19 Oct 1934
Dandu Sivaramaraju (died) Dandu Raghunatha Raju, Legal Representative of the deceased Vs The Secretary of State for India in Council and Others
Madras High Court · AIR 1935 Mad 354 : 159 Ind. Cas. 750 : (1935) 41 LW 305 : (1935) 68 MLJ 630
Limitation Act, 1963 — Article 62
High Courts19 Oct 1934
Khumchand Dhulaji Paladuvala Vs Gomraj Fatechand
Madras High Court · AIR 1935 Mad 219 : (1935) ILR (Mad) 511 : (1935) 41 LW 223 : (1935) 68 MLJ 205
Madras City Civil Courts Act, 1892 — Section 8