High Courts01 Mar 1906
Kesaram Narasimhulu and Others Vs Vuddanda Rao Narasimhulu Patnayudu
Madras High Court · (1906) 16 MLJ 333
Madras Hereditary Village Offices Act, 1895 — Section 21
COURT ARCHIVE
Madras High Court judgments, 1906
106 judgments · page 5 of 6
High Courts23 Feb 1906
Ramaswamy Chetty Vs The Municipal Council
Madras High Court · (1906) ILR (Mad) 360
Madras District Municipalities Act, 1884 — Section 45
High Courts23 Feb 1906
Chiruvolu Punnamma Vs Chiruvolu Perrazu and Another
Madras High Court · (1906) ILR (Mad) 390 : (1906) 16 MLJ 307
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts22 Feb 1906
Veera Soorappa Nayani Vs Errappa Naidu and Others
Madras High Court · (1906) ILR (Mad) 484
High Courts22 Feb 1906
Sreeman Raju Pathayam Veerasurappa Nayamvaru Vs Errappa Naidu and Others
Madras High Court · (1906) 16 MLJ 499
High Courts20 Feb 1906
Annamalai Chettiar Vs Malayandi Appaya Naick and Others
Madras High Court · (1906) 16 MLJ 372
Transfer of Property Act, 1882 — Section 52
High Courts16 Feb 1906
Chinnasamy Reddiar and Another Vs Krishna Reddy and Others
Madras High Court · (1906) 16 MLJ 146
High Courts15 Feb 1906
Kararam Rangiah Vs Malla Chengama Naidu
Madras High Court · 43 Ind. Cas. 55
Stamp Act, 1899 — Section 35(a)
High Courts15 Feb 1906
Peria Muthirian and Others Vs Karappanna Muthirian and Another
Madras High Court · (1906) ILR (Mad) 370
High Courts15 Feb 1906
Kasaram Rangiah Vs Malla Chengama Naidu
Madras High Court · (1917) 33 MLJ 603
Stamp Act, 1899 — Section 35(a)
High Courts07 Feb 1906
Emperor Vs Chinnapayan
Madras High Court · (1906) ILR (Mad) 372
Criminal Procedure Code, 1898 (CrPC) — Section 252
High Courts07 Feb 1906
Kikkara Appadu, minor by his mother and guardian Papa Vs Datti Kamayya and Another
Madras High Court · (1906) 16 MLJ 474
High Courts02 Feb 1906
Patha Muthammal and Others Vs Esup Rowther and Others
Madras High Court · (1906) ILR (Mad) 365
High Courts31 Jan 1906
Vythianada Tambiran Vs Mayandi Chetty
Madras High Court · (1906) ILR (Mad) 373
Criminal Procedure Code, 1898 (CrPC) — Section 148(3)
High Courts31 Jan 1906
Sayid Mahomed Ghouse Saheb and Another Vs Sayid Khadir Badshaw Saheb
Madras High Court · (1906) 16 MLJ 148
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts31 Jan 1906
Koroth Amman Kutti Vs Perungottil Appu Nambiar and Another
Madras High Court · (1906) ILR (Mad) 322
High Courts22 Jan 1906
Yelumalai Chetti and Another Vs Srinivasa Chetti and Others
Madras High Court · (1906) ILR (Mad) 294
High Courts19 Jan 1906
Adakkalam Chettiar Vs Ramalinga Chettiar and Others
Madras High Court · (1906) ILR (Mad) 320