High Courts19 Jan 1906
Venkataramiah Pantulu Vs Ramakrishna Pantulu
Madras High Court · (1906) ILR (Mad) 205
Limitation Act, 1963 — Section 19
COURT ARCHIVE
Madras High Court judgments, 1906
106 judgments · page 6 of 6
High Courts18 Jan 1906
Sabapathy Mudaliar Vs Seetharamiah and Others
Madras High Court · (1906) ILR (Mad) 292
Copyright Act, 1847 — Section 14
High Courts11 Jan 1906
S. Srinivasamoorthy otherwise called Shamanna Vs N.T. Venkata Varada Aiyangar alias N.T. Shamanna and Another
Madras High Court · (1906) ILR (Mad) 239 : (1906) 16 MLJ 238
Common Law Procedure Act, 1852 — Section 18, 19
High Courts08 Jan 1906
Abraham Pillai Vs Donald Smith and Another
Madras High Court · (1906) ILR (Mad) 324
Civil Procedure Code, 1908 (CPC) — Section 73, 75
High Courts04 Jan 1906
Subbaroyadu Vs Gangayya
Madras High Court · (1906) ILR (Mad) 329
Provincial Small Cause Courts Act, 1887 — Section 23
High Courts03 Jan 1906
Camani Vs The Administrator-General of Madras and Others
Madras High Court · (1906) ILR (Mad) 290