High Courts09 Apr 1906
Senthivelu Mudaliar Vs Varada Chariar (deceased) and Another
Madras High Court · (1906) 16 MLJ 353
COURT ARCHIVE
Madras High Court judgments, 1906
106 judgments · page 4 of 6
High Courts05 Apr 1906
Rathinavelu Mudaliar and Another Vs Kolandavelu Pillai
Madras High Court · (1906) ILR (Mad) 511
High Courts30 Mar 1906
Abbakke Heggadthi Vs Kinhiamma Shetty and Others
Madras High Court · (1906) ILR (Mad) 491
Contract Act, 1872 — Section 74
High Courts28 Mar 1906
V. Vythilingam Pillai and Others Vs Kuth iravattath Nair Avergal and Others
Madras High Court · (1906) 16 MLJ 358
High Courts28 Mar 1906
Vythilingam Pillai and Others Vs Kuthiravattah Nair and Others
Madras High Court · (1906) ILR (Mad) 501
High Courts21 Mar 1906
Manikka Vasaka Desikar Alias Gnana Sambanda Pandara Sannadhi Vs Balagopalakrishna Chetty
Madras High Court · (1906) ILR (Mad) 553
High Courts21 Mar 1906
Kola Venkatanarayan Vs Vuppala Ratnam and Others
Madras High Court · (1906) ILR (Mad) 531
Transfer of Property Act, 1882 — Section 58
High Courts21 Mar 1906
Sambanda Pandara Sannadhi Vs T.P. Balagopalakrishna Chetty
Madras High Court · (1906) 16 MLJ 415
High Courts20 Mar 1906
Appasami Thevan and Others Vs Virappa Thevan and Others
Madras High Court · (1906) ILR (Mad) 362
Transfer of Property Act, 1882 — Section 68(b)
High Courts16 Mar 1906
Ganapathi Ayyar and Others Vs Sri Vedavyasa Alasinga Bhattar and Others
Madras High Court · (1906) ILR (Mad) 534
High Courts16 Mar 1906
Parattahath Kunhi Mayan Vs Parattahath Muhammad
Madras High Court · (1906) 16 MLJ 351
High Courts16 Mar 1906
Ganapathy Ayyar and Others Vs Sri Vedavyasa Alagasinga Bhutter and Others
Madras High Court · (1906) 16 MLJ 435
High Courts15 Mar 1906
Govinda Bhatta Vs Naraina Bhatta and Others
Madras High Court · (1906) ILR (Mad) 424 : (1906) 16 MLJ 285
Transfer of Property Act, 1882 — Section 99
High Courts14 Mar 1906
Indran Ramaswami Pandia Thalavar Vs Anthappa Chettiar and Others
Madras High Court · (1906) 16 MLJ 422
Contract Act, 1872 — Section 2(d)
High Courts12 Mar 1906
Subba Reddi by next friend Lakshmammal Vs Doraisami Bathen and Others and Papammal and Others
Madras High Court · (1908) ILR (Mad) 369 : (1906) 16 MLJ 491
Succession Act, 1925 — Section 56
High Courts12 Mar 1906
K. Jamal Mahamad Pulavar Vs N. Parameswara Pattar
Madras High Court · (1906) 16 MLJ 418
High Courts09 Mar 1906
Veerareddi and Others Vs Bapireddi (deceased) and Others
Madras High Court · (1906) 16 MLJ 395
Transfer of Property Act, 1882 — Section 54
High Courts07 Mar 1906
Malladi Venkatappayya Vs Jonnalagadda Venkatasubbayya being minor, by the mother and next friend Parvatamma
Madras High Court · (1906) 16 MLJ 352
High Courts01 Mar 1906
Syed Abdul Rahiman Sahib Vs Abdulla Sahib and Others
Madras High Court · (1906) 16 MLJ 286
High Courts01 Mar 1906
Mammikkutti and Others Vs Fuzhakkal Edom and Others
Madras High Court · (1906) ILR (Mad) 353
Limitation Act, 1908 — Article 116, 62Transfer of Property Act, 1882 — Section 108(c), 55(2)