High Courts30 Jul 1906
Narayanaswami Naidu Vs Emperor
Madras High Court · (1907) ILR (Mad) 567 : (1906) ILR (Mad) 567
Criminal Procedure Code, 1898 (CrPC) — Section 562
COURT ARCHIVE
Madras High Court judgments, 1906
106 judgments · page 3 of 6
High Courts26 Jul 1906
Ulagappan Amalam and Others Vs Chidambram Chetty and Others
Madras High Court · (1906) ILR (Mad) 497
High Courts20 Jul 1906
Soosaya Pillai Vs Aiyakannu Pillai (dead) and Others
Madras High Court · (1906) ILR (Mad) 529 : (1906) 16 MLJ 475
High Courts19 Jul 1906
Alagappa Chetty Vs Chidambaram Chetty and Others
Madras High Court · (1906) ILR (Mad) 526
Merchant Shipping Act, 1894 — Section 24, 57
High Courts18 Jul 1906
Chidambaram Chettiar Vs Sami Aiyar alias Arunachalam Aiyar and Others
Madras High Court · (1907) ILR (Mad) 8 : (1906) 16 MLJ 427
Transfer of Property Act, 1882 — Section 53
High Courts18 Jul 1906
Manavala Chetty (Accused) Vs Emperor
Madras High Court · (1907) ILR (Mad) 569 : (1906) ILR (Mad) 569
Criminal Procedure Code, 1898 (CrPC) — Section 227, 233, 234Penal Code, 1860 (IPC) — Section 478, 480
High Courts17 Jul 1906
Narayanasami Padayachi Vs Govindasami Padayachi
Madras High Court · (1906) ILR (Mad) 473 : (1906) 16 MLJ 505
High Courts17 Jul 1906
Peria Kovil Kalavi Appan Sadagopa Rananuja Periya Jeeyangar by his authorised agent K. Venkatachariar Vs Lakshmi Doss
Madras High Court · (1907) ILR (Mad) 1 : (1906) 16 MLJ 393
High Courts16 Jul 1906
Neelamega Sastri Vs S. Appiah Sastri
Madras High Court · (1906) ILR (Mad) 477 : (1906) 16 MLJ 385
Companies Act, 1882 — Section 4
High Courts12 Jul 1906
Joti Kuruvetappa and Others Vs Sri Devandra Kirti Buttarakappatracharia Swami by agent Izari Sirasappa and Others
Madras High Court · (1906) 16 MLJ 354
High Courts16 May 1906
In Re: Kuppammall
Madras High Court · (1906) ILR (Mad) 375
Criminal Procedure Code, 1898 (CrPC) — Section 517, 523
High Courts26 Apr 1906
Gangulakurti Sanyasi Lingam Vs Nidugonda Gavaramma and Others
Madras High Court · (1906) 16 MLJ 411
High Courts24 Apr 1906
Muthu Veera Vandayan Vs The Secretary of State for India in Council
Madras High Court · (1906) ILR (Mad) 461
Contract Act, 1872 — Section 17, 18
High Courts24 Apr 1906
R. Munisami Reddi Vs Pothili Venkiah and Others
Madras High Court · (1906) 16 MLJ 369
High Courts23 Apr 1906
Talapoori Appiah and Others Vs Maram Reddi Rami Reddi
Madras High Court · (1906) 16 MLJ 503
Transfer of Property Act, 1882 — Section 88, 89
High Courts20 Apr 1906
Dose Thimmanna Bhatta Vs Krishna Tantri and Others
Madras High Court · (1906) ILR (Mad) 508 : (1906) 16 MLJ 413
Transfer of Property Act, 1882 — Section 52
High Courts15 Apr 1906
Ratnavelu Mudaliar and Another Vs Kolandavelu Pillai
Madras High Court · (1906) 16 MLJ 281
High Courts12 Apr 1906
Seetha Lakshmi Ammal Vs Srinivasa Iyenger and Another
Madras High Court · (1906) 16 MLJ 412
High Courts11 Apr 1906
Thomas Vs Emperor
Madras High Court · (1906) ILR (Mad) 558
Criminal Procedure Code, 1898 (CrPC) — Section 222, 234
High Courts10 Apr 1906
Nachiappa Chettiar Vs Sivasubramaniapandia Chinnayasami Naicker
Madras High Court · (1906) ILR (Mad) 453 : (1906) 16 MLJ 339