High Courts28 Aug 1906
Mahamahopadyaya Ranga Chariar Vs The Municipal Council
Madras High Court · (1906) ILR (Mad) 539 : (1906) 16 MLJ 582
COURT ARCHIVE
Madras High Court judgments, 1906
106 judgments · page 2 of 6
High Courts27 Aug 1906
Collector of Salem Vs Pur Batcha Sahib and Others
Madras High Court · (1907) ILR (Mad) 106 : (1906) 16 MLJ 468
High Courts24 Aug 1906
Kooni Mohamadan Meera Sahib Tharagan and Another Vs M. Mamadu Meera Sahib Tharagan and Others
Madras High Court · (1907) ILR (Mad) 15 : (1906) 16 MLJ 471
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts22 Aug 1906
Rama Iyen Vs Venkatachellam Patter and Others
Madras High Court · (1907) ILR (Mad) 75 : (1906) 16 MLJ 554
Negotiable Instruments Act, 1881 (NI) — Section 13Transfer of Property Act, 1882 — Section 130
High Courts21 Aug 1906
V. Krishnamacharlu, Manager, Karvengar Estate, Raja Kumara Tirumala Raj Bahadur, legal representative of the late Raja Vs Thirumala Kumara Rangachariar and Thirumala Kumara Kanakammal (dead) and Another
Madras High Court · (1906) 16 MLJ 489
High Courts17 Aug 1906
Jathavedan Nambudri, (dead) Narayanan Somayajipad, legal representative of the deceased 1st Appellant Vs M. Kunju Achan Avergal and Others
Madras High Court · (1907) ILR (Mad) 72 : (1906) 16 MLJ 433
Civil Procedure Code, 1882 — Section 244
High Courts17 Aug 1906
Muthan Chetty Vs Ramaswamy Chetty and Another
Madras High Court · (1906) 16 MLJ 550
High Courts17 Aug 1906
Cheruvath Parkuru Thalangal Bappu Vs Neroth Parkuru Thalangal Kanaran and Others
Madras High Court · (1907) ILR (Mad) 30 : (1906) 16 MLJ 548
High Courts16 Aug 1906
Kumaratta Servaigaran alias Chinnasami Servaigaran, by his adoptive mother and guardian Seerai Ammal Vs P.L.S.A.R. Sabapathy Chettiar
Madras High Court · (1907) ILR (Mad) 26 : (1906) 16 MLJ 545
High Courts15 Aug 1906
Ramaswamy Aiyar and Another Vs Muthuswamy Aiyar
Madras High Court · (1907) ILR (Mad) 12 : (1906) 16 MLJ 541
High Courts14 Aug 1906
Perianan Chetty Vs Nagappa Mudaliar
Madras High Court · (1907) ILR (Mad) 32 : (1906) 16 MLJ 543
Court Fees Act, 1870 — Section 11
High Courts10 Aug 1906
Boja Sellappa Reddy Vs Vridhachala Reddy
Madras High Court · (1907) ILR (Mad) 35 : (1906) 16 MLJ 569
Contract Act, 1872 — Section 69
High Courts06 Aug 1906
Sadhu Krishna Iyer Vs Kuppan Iyengar and Others
Madras High Court · (1907) ILR (Mad) 54 : (1906) 16 MLJ 479
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts03 Aug 1906
A.L.A.R.R.M. Arunachalam Chettiar and Another Vs Kadir Rowthan
Madras High Court · (1906) 16 MLJ 486
High Courts03 Aug 1906
Kanhiyur Manakkal Murthi Khandan Nambudripad's son Neelakantan Nambudripad styled Murthi Khandan and Others Vs Tirunilai Gramom Anantanarayana Pattar and Others
Madras High Court · (1906) 16 MLJ 462
Court Fees Act, 1870 — Section 17
High Courts01 Aug 1906
Mundiath Valia Ambu Podaval and Others Vs King Emperor
Madras High Court · (1907) ILR (Mad) 136 : (1906) 16 MLJ 444
Criminal Procedure Code, 1898 (CrPC) — Section 408
High Courts31 Jul 1906
Rajah Kavali Arunachella Row Bahadur Vs Rajah Rangiah Appa Row Bahadur and Others Gopi Setti Narayanaswami Naidu Garu and Others Vs Rajah Kavali Arunachella Row Bahadur
Madras High Court · (1906) ILR (Mad) 519
Limitation Act, 1963 — Section 19
High Courts31 Jul 1906
Rajah Kavali Arunachella Rao Bahadur, Zemindar Garu Vs Sri Raja Rangiah Appa Rao Bahadur Garu and Others
Madras High Court · (1906) 16 MLJ 563
Transfer of Property Act, 1882 — Section 55(5)(d)
High Courts30 Jul 1906
Sreeman Kumara Tirumalraja Bahadur, Rajah of Karvetnagar Vs Sowcar Lodd Govind Doss Krishna Doss
Madras High Court · (1906) ILR (Mad) 561
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts30 Jul 1906
Rajah Vs Lord Govind Doss Krishna Doss
Madras High Court · (1906) 16 MLJ 419
Criminal Procedure Code, 1898 (CrPC) — Section 145