High Courts12 Aug 2020Disposed Of
M/S. Bhowmick Enterprises (India) Vs Union Of India
Calcutta High Court · (2020) 08 CAL CK 0032
Arbitration And Conciliation Act, 1996 — Section 12(5)
COURT ARCHIVE
Calcutta High Court judgments, 2020
884 judgments · page 6 of 45
High Courts12 Aug 2020Disposed Of
Balasore Alloys Limited Vs Medima LLC
Calcutta High Court · (2020) 08 CAL CK 0031
Indian Arbitration And Conciliation Act, 1996 — Section 11(6), 21, 45Constitution Of India, 1950 — Article 141
High Courts10 Aug 2020Disposed Of
Bhabes Chandra Ghosh Vs State Of West Bengal And Ors.
Calcutta High Court · (2020) 08 CAL CK 0016
Constitution Of India, 1950 — Article 226
High Courts10 Aug 2020Disposed Of
Coochbehar Roller Flour Mills Ltd. And Anr. Vs WBSEDCL And Ors.
Calcutta High Court · (2020) 08 CAL CK 0015
Constitution Of India, 1950 — Article 226
High Courts10 Aug 2020Dismissed
Jannatun Tajrin And Anr. Vs State Of West Bengal And Ors.
Calcutta High Court · (2020) 08 CAL CK 0014
Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts10 Aug 2020Allowed
Bikash Ghosh And Ors. Vs State Of West Bengal
Calcutta High Court · (2020) 08 CAL CK 0013
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts10 Aug 2020Allowed
Anjali Ray And Ors. Vs State Of West Bengal
Calcutta High Court · (2020) 08 CAL CK 0012
Indian Penal Code, 1860 — Section 304B, 406, 498ACode Of Criminal Procedure, 1973 — Section 438(2)
High Courts10 Aug 2020Disposed Of
Sandip Ghorui @ Sandeep Ghorai And Ors. Vs State
Calcutta High Court · (2020) 08 CAL CK 0011
Code Of Criminal Procedure, 1973 — Section 41A, 438(2)
High Courts10 Aug 2020Disposed Of
Chitto Mondal @ Bashistha Mondal And Anr. Vs State
Calcutta High Court · (2020) 08 CAL CK 0010
Indian Penal Code, 1860 — Section 307Arms Act, 1959 — Section 25, 27Explosive Substances Act 1883 — Section 3, 4
High Courts10 Aug 2020Disposed Of
Nabakumar Pal @ Naba Kumar Pal Vs State
Calcutta High Court · (2020) 08 CAL CK 0009
Indian Penal Code, 1860 — Section 498A
High Courts10 Aug 2020Disposed Of
Surojit Bala And Anr. Vs State
Calcutta High Court · (2020) 08 CAL CK 0008
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts10 Aug 2020Disposed Of
Intiaz Ali @ Entaj And Ors Vs State
Calcutta High Court · (2020) 08 CAL CK 0007
Indian Penal Code, 1860 — Section 379
High Courts10 Aug 2020Disposed Of
Subhankar Ghosh Vs State
Calcutta High Court · (2020) 08 CAL CK 0006
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts10 Aug 2020Disposed Of
Jakir Hossain Sheik Vs State
Calcutta High Court · (2020) 08 CAL CK 0005
Indian Penal Code, 1860 — Section 307Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts10 Aug 2020Allowed
Md. Nur Alam @ Nur And Anr Vs State Of West Bengal
Calcutta High Court · (2020) 08 CAL CK 0004
Code Of Criminal Procedure, 1973 — Section 437(3)
High Courts10 Aug 2020Disposed Of
Nais Bibi@ Nice Bibi And Anr. Vs State
Calcutta High Court · (2020) 08 CAL CK 0003
Indian Penal Code, 1860 — Section 34, 302. 498ADowry Prohibition Act, 1961 — Section 3. 4Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts10 Aug 2020Disposed Of
Mominuddin @ Monuddin Vs State
Calcutta High Court · (2020) 08 CAL CK 0002
Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(b), 25, 36A(4), 37
High Courts07 Aug 2020Disposed Of
Niyati Pal @ Niyati Rani Pal And Ors. Vs State
Calcutta High Court · (2020) 08 CAL CK 0026
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts07 Aug 2020Allowed
Alauddin And Ors. Vs State
Calcutta High Court · (2020) 08 CAL CK 0025
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts07 Aug 2020Allowed
Atiur Khan @ Monglu Vs State Of West Bengal
Calcutta High Court · (2020) 08 CAL CK 0024
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37Code Of Criminal Procedure, 1973 — Section 438(2)