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Calcutta High Court judgments, 2020

884 judgments · page 1 of 45

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High Courts24 Dec 2020Disposed Of

Pnd Infrastructure Private Limited And Another Vs M/S Fab Leathers Limited And Another

Calcutta High Court · (2020) 12 CAL CK 0013

Insolvency And Bankruptcy Code, 2016 — Section 13, 14, 15, 31, 238Code Of Civil Procedure, 1908 — Order 21 Rule 1(1)(a)
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High Courts24 Dec 2020Allowed

Board Of Trustees For The Port Of Kolkata Vs ABG Kolkata Container Terminal Private Limited

Calcutta High Court · (2020) 12 CAL CK 0012

Arbitration & Conciliation Act, 1996 — Section 28(3), 31(3), 34, 34(1), 34(4)
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High Courts24 Dec 2020Allowed

Mou Das Vs Sudeb Das

Calcutta High Court · (2020) 12 CAL CK 0002

Code Of Civil Procedure, 1908 — Section 24
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High Courts23 Dec 2020Allowed

Suresh Kumar Patni And Others Vs Punjab National Bank And Another

Calcutta High Court · (2020) 12 CAL CK 0011

Companies Act, 2013 — Section 149
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High Courts23 Dec 2020Allowed

Anil Kumar Nevatia Vs Income Tax Officer, Ward – 40(1), Kolkata & Ors.

Calcutta High Court · (2020) 12 CAL CK 0010

Income Tax Act, 1961 — Section 254, 254(2), 260A, 268Indian Income Tax Act, 1922 — Section 67A
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High Courts23 Dec 2020Dismissed

A. T. Gooyee Enterprises Vs Nand Lal Rathi

Calcutta High Court · (2020) 12 CAL CK 0009

Code Of Criminal Procedure, 1973 — Section 125, 340Indian Penal Code, 1860 — Section 342, 376Code Of Civil Procedure, 1908 — Section 13
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High Courts23 Dec 2020Allowed

University Of Calcutta & Ors. Vs Dr. Biswarup Sarkar & Anr

Calcutta High Court · (2020) 12 CAL CK 0008

Calcutta University Act, 1979 — Section 33, 33(2), 33(3)
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High Courts23 Dec 2020Disposed Of

Gaurav Agarwal Vs State Of West Bengal

Calcutta High Court · (2020) 12 CAL CK 0003

Dowry Prohibition Act, 1961 — Section 3, 4, 498A
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High Courts22 Dec 2020Dismissed

Greenwood Park Extension Apartment Owners’ Association And Another Vs State Of West Bengal And Others

Calcutta High Court · (2020) 12 CAL CK 0007

West Bengal Apartment Ownership Act, 1972 — Section 2, 3(g), 10, 10(1)(g), 10(g), 16B, 16B(1), 16B(2)West Bengal Apartment Ownership Rules, 1974 — Rule 4, 5, 5(1), 59(3)
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High Courts21 Dec 2020Allowed

Senbo Engineering Ltd. Vs Hooghly River Bridge Commissioners

Calcutta High Court · (2020) 12 CAL CK 0006

Arbitration And Conciliation Act, 1996 — Section 5, 29A, 34, 37Arbitration Act, 1940 — Section 28Limitation Act, 1963 — Section 14, 14(1)
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High Courts18 Dec 2020Disposed Of

M/s. Sonai Food Marketing Pvt. Ltd. & Anr. Vs State Of West Bengal & Ors. vvv

Calcutta High Court · (2020) 12 CAL CK 0001

Constitution Of India, 1950 — Article 14, 226
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High Courts16 Dec 2020Allowed

Ashes Kumar Roy Vs Coal India Limited And Others

Calcutta High Court · (2020) 12 CAL CK 0005

Mines Rules, 1955 — Rule 29B(a)(ii), 29F(1), 29L
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High Courts15 Dec 2020Disposed Of

Balahari Ghosh And Ors. Vs State Of West Bengal

Calcutta High Court · (2020) 12 CAL CK 0004

Indian Penal Code, 1860 — Section 147, 148, 149, 304, 304(II), 308, 323, 325Code Of Criminal Procedure, 1973 — Section 106
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High Courts27 Nov 2020Dismissed

Accord Advertising Pvt. Ltd. & Anr Vs State Of West Bengal & Ors

Calcutta High Court · (2020) 11 CAL CK 0005

Constitution Of India, 1950 — Article 14
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High Courts27 Nov 2020Disposed Of

Debarati Mukhopadhyay @ Debarati Mukherjee Vs M/s. Book Farm

Calcutta High Court · (2020) 11 CAL CK 0004

Specific Relief Act, 1963 — Section 14(1), 41, 42Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3
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High Courts26 Nov 2020Disposed Of

Ajay Kumar Agarwal Vs Green Concretex Global Limited

Calcutta High Court · (2020) 11 CAL CK 0009

Evidence Act, 1872 — Section 58Code Of Civil Procedure, 1908 — Order 8 Rule 3, Order 8 Rule 4. Order 8 Rule 5, Order 12 Rule 6, Order 38 Rule 5, Order 38 Rule 5(1), Order 39 Rule 1
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High Courts25 Nov 2020Disposed Of

Tanima Alam Mallick Alias Tanima Islam Mallick Vs Rajib Saha And Anr

Calcutta High Court · (2020) 11 CAL CK 0012

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High Courts25 Nov 2020

Ramesh Co. Vs Kosc Industries Private Limited

Calcutta High Court · (2020) 11 CAL CK 0011

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High Courts25 Nov 2020Dismissed

Abhishek Mukherjee Vs Board Of Trustees and Others

Calcutta High Court · (2020) 11 CAL CK 0010

Constitution Of India, 1950 — Article 226
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High Courts25 Nov 2020Disposed Of

Subrata Mondal Vs State Of West Bengal & Ors

Calcutta High Court · (2020) 11 CAL CK 0006

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