High Courts21 Dec 1934
Mahendra Nath Chakravarty and Another Vs The Emperor
Calcutta High Court · (1934) 12 CAL CK 0038
COURT ARCHIVE
Calcutta High Court judgments, 1934
403 judgments · page 1 of 21
High Courts20 Dec 1934
Jnanendra Nath Sanyal Vs Girish Chandra Lahiry and Others
Calcutta High Court · 164 Ind. Cas. 375
Bengal Tenancy Act, 1885 — Section 26ECivil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47
High Courts20 Dec 1934
Miss Moselle Solomon Vs Martin and Co.
Calcutta High Court · 163 Ind. Cas. 331
Contract Act, 1872 — Section 233, 43, 70
High Courts19 Dec 1934
Ghisulal-Ganeshi Lal Vs Gumbhirmull-Pandya and Another
Calcutta High Court · AIR 1938 Cal 377
Limitation Act, 1963 — Section 14
High Courts19 Dec 1934
Srikisson Beriwalla and Another Vs Emperor
Calcutta High Court · AIR 1935 Cal 182 : 159 Ind. Cas. 964
Charitable and Religious Trusts Act, 1920 — Section 3Penal Code, 1860 (IPC) — Section 114, 409
High Courts19 Dec 1934
Kachi Hazam Vs Seraj Khan
Calcutta High Court · AIR 1935 Cal 403
Criminal Procedure Code, 1898 (CrPC) — Section 154, 161Penal Code, 1860 (IPC) — Section 436
High Courts19 Dec 1934
Dorman Long and Co. Ltd. Vs Jagadish Chandra Mahindra and Another
Calcutta High Court · 163 Ind. Cas. 997
Patents and Designs Act, 1907 — Section 65, 77, 9Specific Relief Act, 1877 — Section 45
High Courts18 Dec 1934
Nathuram Agarwalla Vs Abdul Latif and Others
Calcutta High Court · AIR 1935 Cal 478 : 157 Ind. Cas. 971
Registration Act, 1908 — Section 17, 17(2)(4)
High Courts17 Dec 1934
Barick Screen Corpn. Vs Commissioner of Income Tax
Calcutta High Court · (1934) 12 CAL CK 0037
High Courts14 Dec 1934
Durgapada Karmakar Vs Nrisingha Chandra
Calcutta High Court · AIR 1935 Cal 541 : 159 Ind. Cas. 20
Transfer of Property Act, 1882 — Section 53A
High Courts14 Dec 1934
Dhania Namasit Vs Haji Niamatulla and Others
Calcutta High Court · 163 Ind. Cas. 102
High Courts14 Dec 1934
Surendra Nath Sen Vs Ganesh Chandra Shaha and Others
Calcutta High Court · 163 Ind. Cas. 733
Bengal Tenancy Act, 1885 — Section 49(b)
High Courts14 Dec 1934
Prosanna Kumar Mistri and Another Vs Sudhangsu Kumar Roy Choudhury and Others
Calcutta High Court · 164 Ind. Cas. 457
Bengal Tenancy Act, 1885 — Section 188, 52
High Courts13 Dec 1934
Akshay Kumar Saha Vs Kamini Kumar Saha and Others
Calcutta High Court · AIR 1935 Cal 459
Bengal Tenancy Act, 1885 — Section 76, 76(2)(f)
High Courts13 Dec 1934
Nrishinha Kumar Sinha Vs Deb Prosanna Mukherjee and Others
Calcutta High Court · AIR 1935 Cal 460 : 157 Ind. Cas. 140
Provincial Insolvency Act, 1920 — Section 56(3)
High Courts13 Dec 1934
Bhupendra Nath Roy Vs Narayanpada Adhikari
Calcutta High Court · AIR 1935 Cal 607 : 159 Ind. Cas. 515
High Courts13 Dec 1934
The Port Canning and Land Improvement Co. Ltd. Vs Sarada Prosad Dalal and Others
Calcutta High Court · 163 Ind. Cas. 745
Bengal Tenancy Act, 1885 — Section 52Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts13 Dec 1934
IN RE MOOLJI SICKA AND OTHERS.
Calcutta High Court · (1935) 3 ITR 123
Income Tax Act, 1922 — Section 34, 66(2)
High Courts12 Dec 1934
Udai Chand Pannalal Vs Thansing Karamchand
Calcutta High Court · AIR 1935 Cal 537 : 157 Ind. Cas. 937
High Courts12 Dec 1934
Rasik Lal Mukhuti and Others Vs Prasanna Kumar Saha and Others
Calcutta High Court · AIR 1935 Cal 367
Evidence Act, 1872 — Section 13