High Courts23 Dec 2016Dismissed

Arun Prakash Saha Vs Asit Baran De

Calcutta High Court · (2017) 1 CalLT 672 : (2017) 1 ICC 721

Civil Procedure Code, 1908 (CPC) - Section 151West Bengal Premises Tenancy Act, 1997 - Section 7(1), Section 7(2), Section 7(3)
High Courts23 Dec 2016Allowed

Md. Azad Vs Joydeep Ghosh

Calcutta High Court · (2017) 172 AIC 362 : (2017) 2 AICLR 503 : (2017) 1 AICLR 618 : (2017) 1 CalCriLR 486 : (2017) 1 CalLJ 598 : (2017) 1 CalLT 533

Criminal Procedure Code, 1973 (CrPC) - Section 164Evidence Act, 1872 - Section 27, Section 3Penal Code, 1860 (IPC) - Section 302
High Courts19 Dec 2016Dismissed

Mithu Singha Vs State of West Bengal

Calcutta High Court · (2017) 7 FLT 177

Constitution of India, 1950 - Article 226Mines And Minerals (Development And Regulation) Act, 1957 - Section 15, Section 20AMines and Minerals (Development and Regulation) Amendment Act, 2015 - Section 10-A(1)(2), Section 11(5)<