High Courts20 Dec 1940
Prabhasini Dutta Vs Nripendra Nath Sinha
Calcutta High Court · AIR 1941 Cal 363
Civil Procedure Code, 1908 (CPC) — Section 16
COURT ARCHIVE
Calcutta High Court judgments, 1940
305 judgments · page 1 of 16
High Courts20 Dec 1940
Mt. Garibia Bibi Vs Mathura Prosad Rajgharia and Others
Calcutta High Court · AIR 1941 Cal 298
Provincial Insolvency Act, 1920 — Section 4
High Courts19 Dec 1940
Nabiruddin Sarkar and Another Vs Osman Gani Sarkar and Others
Calcutta High Court · AIR 1941 Cal 481
Bengal Tenancy Act, 1885 — Section 26F
High Courts17 Dec 1940
Kurseong Hydro-Electric Supply Co. Ltd. Vs Lakshmi Narayan Sukhani and Another
Calcutta High Court · AIR 1941 Cal 364
Civil Procedure Code, 1908 (CPC) — Section 60English Partnership Act, 1890 — Section 23Partnership Act, 1932 — Section 14
High Courts17 Dec 1940
Marfatali Mirja Vs Jabedannessa Bibi and Others
Calcutta High Court · AIR 1941 Cal 657
High Courts17 Dec 1940
East Indian Railway and Others Vs Gopilal Sharma
Calcutta High Court · AIR 1941 Cal 304
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts17 Dec 1940
Jagad Bhusan Sircar and Another Vs Panna Lal Chandra and Others
Calcutta High Court · AIR 1941 Cal 287
Transfer of Property Act, 1882 — Section 53A
High Courts17 Dec 1940Dismissed
Mohammed Siddique Yousuff Vs The Official Assigner of Calcutta
Calcutta High Court · (1940) 12 CAL CK 0002
High Courts16 Dec 1940
Munshi Serajul Huq Mia and Others Vs Abjal Mia and Another
Calcutta High Court · AIR 1941 Cal 351
Bengal Tenancy Act, 1885 — Section 4, 48(c)
High Courts16 Dec 1940
Rustomali and Others Vs Sheikh Ahider Rahaman Mia
Calcutta High Court · (1940) 12 CAL CK 0017
High Courts16 Dec 1940Dismissed
Bholanath Chattbrji and Others Vs Monmotha Nath Dutta and Others
Calcutta High Court · (1940) 12 CAL CK 0015
High Courts13 Dec 1940
Kamala Prosad Bhattacharjee and Another Vs Emperor
Calcutta High Court · AIR 1941 Cal 315
Penal Code, 1860 (IPC) — Section 366, 366A, 368, 376
High Courts11 Dec 1940
Bhagabat Chandra Jana Vs Nagendranath Banerjee and Others
Calcutta High Court · AIR 1941 Cal 265
High Courts11 Dec 1940
Shewkissen Mohata and Others Vs Mangalchand Maloo and Others
Calcutta High Court · AIR 1941 Cal 341
Bengal Money Lenders Act, 1940 — Section 2(4)
High Courts11 Dec 1940Dismissed
Jasoda Bai Vs Mangal Chand Maloo
Calcutta High Court · (1940) 12 CAL CK 0016
High Courts10 Dec 1940
Md. Mottaki Choudhury and Others Vs Mt. Shamsunnessa Khatun Choudhurani
Calcutta High Court · AIR 1941 Cal 314
High Courts10 Dec 1940
Naskarpara Jute Mills Co. Ltd. Vs Nirmal Kumar Jain
Calcutta High Court · AIR 1941 Cal 434
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts09 Dec 1940
Happy India Insurance Co. Ltd. Vs Kumud Bandhu Chakravarty
Calcutta High Court · AIR 1941 Cal 503
Arbitration Act, 1940 — Section 34
High Courts06 Dec 1940
Jagat Tarini Dassi and Another Vs Sarajranjan Pal Choudhury and Others
Calcutta High Court · AIR 1941 Cal 357
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 42, 47