High Courts22 Dec 1943
Rajani Kanta Dhara Vs Manmatha Nath Das and Another
Calcutta High Court · AIR 1945 Cal 1
Criminal Procedure Code, 1898 (CrPC) — Section 230, 246
COURT ARCHIVE
Calcutta High Court judgments, 1943
245 judgments · page 1 of 13
High Courts20 Dec 1943
Thakurani Sri Sri Annapurna Debi Vs Sm. Shiva Sundari Dassi and Another
Calcutta High Court · AIR 1945 Cal 376
High Courts16 Dec 1943
Prosad Das Mullick, person-in-charge of Hooghly Chinsurah Municipality Vs Kartic Chandra Mullick and Others
Calcutta High Court · AIR 1945 Cal 30
Bengal Municipal Act, 1932 — Section 21(1), 24(3), 36, 38
High Courts16 Dec 1943
Jamunadhar Poddar Firm Vs Jamunaram Bhakat and Others
Calcutta High Court · AIR 1944 Cal 138
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 10
High Courts15 Dec 1943
Pulin Behari Tewari and Others Vs Ram Ranjan Hati and Others
Calcutta High Court · AIR 1944 Cal 219
High Courts15 Dec 1943
Baraset Basirhat Light Railway Co. Ltd. Vs District Board of the 24-Pergunnahs
Calcutta High Court · (1943) 12 CAL CK 0002
High Courts09 Dec 1943
Ram Ranjan Das Vs Maharaj Bahadur Sinha
Calcutta High Court · AIR 1944 Cal 88
Bengal Agricultural Debtors Act, 1936 — Section 34
High Courts08 Dec 1943
ASHER Vs LONDON FILM PRODUCTIONS, LTD.
Calcutta High Court · (1945) 13 ITR 6
Income Tax Act, 1922 — Section 18
High Courts07 Dec 1943
A.N.M. Azizal Bari Vs Jew Mahammad Khan Kabuli and Another
Calcutta High Court · AIR 1944 Cal 230
Bengal Money Lenders Act, 1940 — Section 38
High Courts06 Dec 1943
Satish Chandra Seal and Others Vs Emperor
Calcutta High Court · AIR 1945 Cal 137
Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 120B, 409Post Office Act, 1898 — Section 52, 70
High Courts02 Dec 1943
Dr. S. Roy Vs Karuna Kisore kar
Calcutta High Court · AIR 1945 Cal 452
Bengal Money Lenders Act, 1940 — Section 86(1)(6)
High Courts01 Dec 1943
Soorajmull Nagarmull Vs Firm Haribux Shewnathrai
Calcutta High Court · AIR 1945 Cal 454
High Courts01 Dec 1943
Atul Chandra Bhaduri and Others Vs Sheikh Akhtar Ali (on the dated of Sheikh Maju) and Others
Calcutta High Court · AIR 1944 Cal 260
Bengal Tenancy Act, 1885 — Section 26(E)Specific Relief Act, 1877 — Section 9
High Courts25 Nov 1943
Abdur Rasheed Vs Maharaja Srish Chandra
Calcutta High Court · AIR 1944 Cal 301
Bengal Tenancy Act, 1885 — Section 168ACourt of Wards Act — Section 10C
High Courts25 Nov 1943Dismissed
Mrigendra Kumar Majumdar Vs Abinash Chandra Deb
Calcutta High Court · (1943) 11 CAL CK 0001
High Courts18 Nov 1943
Emperor Vs Kauser Ali Sk. and Another
Calcutta High Court · AIR 1944 Cal 249
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302, 34
High Courts26 Aug 1943Allowed
Rathindra Narayan Das Vs Rai Gunendra Krishna Roy Bahadur
Calcutta High Court · (1943) 08 CAL CK 0001
High Courts25 Aug 1943
Mahabir Singh and Another Vs Emperor
Calcutta High Court · AIR 1944 Cal 17
Penal Code, 1860 (IPC) — Section 120B, 395, 396
High Courts25 Aug 1943
Pratap Mull Bagaria and Another Vs Sree Sree Iswar Gopal Jiew Thakur represented by N.N. Rudra and Another
Calcutta High Court · AIR 1944 Cal 211