High Courts25 Aug 1943
Nawab Bahadur of Murshidabad Vs Rameshwarlal Ganeriwalla
Calcutta High Court · (1943) 08 CAL CK 0002
COURT ARCHIVE
Calcutta High Court judgments, 1943
245 judgments · page 2 of 13
High Courts24 Aug 1943
Babulall Choukhani Vs Hariprosad Roy
Calcutta High Court · AIR 1944 Cal 72
Calcutta House Rent Control Order, 1943 — Section 9(1)(c)
High Courts24 Aug 1943
R.C. Pollard Vs Satya Gopal Mazumdar
Calcutta High Court · AIR 1943 Cal 594
Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 355
High Courts17 Aug 1943
Dewan Anwar Reza Choudhury Vs Dewan Hachinur Reza Choudhury through Manager, Court of Wards and Others
Calcutta High Court · AIR 1945 Cal 189
High Courts16 Aug 1943
Ashutosh Sarkar Vs Corporation of Calcutta
Calcutta High Court · AIR 1944 Cal 159
Calcutta Municipal Act, 1923 — Section 363
High Courts13 Aug 1943
Kamalakshya Chowdhury and Others Vs Joychand Lal Babu and Others
Calcutta High Court · (1943) 08 CAL CK 0007
High Courts12 Aug 1943
Uday Chand Mahatab Vs Kuroram Mukherjee and Others
Calcutta High Court · AIR 1945 Cal 99
Bengal Tenancy Act, 1885 — Section 168ATransfer of Property Act, 1882 — Section 111(d)
High Courts12 Aug 1943
Nishikanta Saha and Another Vs Umesh Chandra Mandal and Others
Calcutta High Court · (1943) 08 CAL CK 0004
High Courts11 Aug 1943
Choudhury Mohammad Manjural Haque and Others Vs Shebait of Sri Sri Iswar Lakshmi Narayan Jew Thakur, Sri Sri Iswari Saradia Durga Debi Thakurani and Sri Sri Iswari Jagadhatri Debi Thakurani, Bisseswar Banerjee
Calcutta High Court · AIR 1945 Cal 202
Bengal Land Revenue Sales Act, 1859 — Section 13Civil Procedure Code, 1908 (CPC) — Section 15Specific Relief Act, 1877 — Section 42
High Courts10 Aug 1943
Priyanath Roy Vs Sreedhar Chandra Roy and Others
Calcutta High Court · AIR 1945 Cal 28
Civil Procedure Code, 1882 — Section 265Civil Procedure Code, 1908 (CPC) — Section 115, 154Estates Partition Act, 1897 — Section 12
High Courts09 Aug 1943
Bhabani Churn Law and Another Vs Tulsi Chandra Goswami
Calcutta High Court · AIR 1945 Cal 183
Court of Wards Act — Section 35
High Courts09 Aug 1943
United Motor Transport Co. Ltd. Vs Sreelakshmi Motor Transport Co. Ltd. and Others
Calcutta High Court · AIR 1945 Cal 260
Motor Vehicles Act, 1914 — Section 11Motor Vehicles Act, 1939 — Section 134
High Courts04 Aug 1943
Nani Bai Baishyani Agarwalla Vs Maliram Agarwalla and Another
Calcutta High Court · AIR 1944 Cal 161
Bengal Agricultural Debtors Act, 1936 — Section 34
High Courts04 Aug 1943
Surujmal Keshan Vs Baliram Prosad Shah and Others
Calcutta High Court · (1943) 08 CAL CK 0003
High Courts03 Aug 1943
Jagadish Chandra Chakrabarti and Others Vs Upendra Chandra Chakrabarti and Others
Calcutta High Court · (1943) 08 CAL CK 0013
High Courts30 Jul 1943
Keshabdeo Bagat Vs Emperor
Calcutta High Court · AIR 1945 Cal 93
Negotiable Instruments Act, 1881 (NI) — Section 118(a)Penal Code, 1860 (IPC) — Section 109, 408, 414, 477A
High Courts29 Jul 1943
Sri Ram Charan Sinha Vs Gopi Nath
Calcutta High Court · AIR 1944 Cal 302
Bengal Money Lenders Act, 1940 — Section 38
High Courts28 Jul 1943
Achiran Bibi and Others Vs Babur Ali Sapui alias Baburali Sipai
Calcutta High Court · AIR 1945 Cal 156
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts26 Jul 1943
Mahadeb Mandal Vs Ratan Mondal and Others
Calcutta High Court · AIR 1945 Cal 186
Bengal Tenancy Act, 1885 — Section 146A, 167