High Courts20 Dec 1899Dismissed
Fakira Pasban Vs Bibi Azimunnissa
Calcutta High Court · (1899) 12 CAL CK 0015
COURT ARCHIVE
Calcutta High Court judgments, 1899
254 judgments · page 1 of 13
High Courts20 Dec 1899
Bibi Azimunnissa Vs Fakera Pasban
Calcutta High Court · (1900) ILR (Cal) 540
Bengal Tenancy Act, 1885 — Article 3Civil Procedure Code, 1908 (CPC) — Section 32Limitation Act, 1963 — Section 22
High Courts19 Dec 1899
Preonath Chattopadhya Vs Ashutosh Ghose and Others
Calcutta High Court · (1900) ILR (Cal) 358
Specific Relief Act, 1877 — Section 27
High Courts18 Dec 1899
Fani Bhusan Roy Chowdhury Vs Bama Sundari Debi
Calcutta High Court · (1899) 12 CAL CK 0007
High Courts14 Dec 1899
Durga Charan Sarkar Vs Jotindra Mohan Tagore and Others
Calcutta High Court · (1900) ILR (Cal) 493
Civil Procedure Code, 1908 (CPC) — Section 28
High Courts13 Dec 1899
Jogemaya Dasi and Others Vs William Sheriff
Calcutta High Court · (1900) ILR (Cal) 535
Bengal Tenancy Act, 1885 — Section 15
High Courts13 Dec 1899
Mohunt Das Vs Nil Komul, Dewan and another
Calcutta High Court · (1899) 12 CAL CK 0005
High Courts12 Dec 1899Dismissed
Chintamoni Sahu Vs Upendra Nath Sarnokae and Others
Calcutta High Court · (1899) 12 CAL CK 0002
High Courts09 Dec 1899
Shama Charn Kundu Vs Khettromoni Dasi
Calcutta High Court · (1900) ILR (Cal) 521
High Courts08 Dec 1899
Phul Chand Ram Vs Nursingh Pershad Misser
Calcutta High Court · (1901) ILR (Cal) 73
High Courts08 Dec 1899
Sm. Denomoyee Dassee Vs Sm. Chooney Money Dassee
Calcutta High Court · (1899) 12 CAL CK 0003
High Courts07 Dec 1899
Robert Watson and Co. Ltd. Vs Ambica Dasi and Others
Calcutta High Court · (1900) ILR (Cal) 529
High Courts05 Dec 1899
Raj Narain Mitter Receiver to the Paikpara Estate Vs Ekadasi Bag
Calcutta High Court · (1900) ILR (Cal) 793
Criminal Procedure Code, 1898 (CrPC) — Section 521
High Courts04 Dec 1899
Suja Uddin Vs Reazuddin and Another
Calcutta High Court · (1900) ILR (Cal) 414
High Courts04 Dec 1899
Abdul Rahman and others Vs Mahomed Azim, Decree-holder
Calcutta High Court · (1899) 12 CAL CK 0016
High Courts01 Dec 1899
Jawad Ali and Another Vs Hurnandun Singh and Others
Calcutta High Court · (1900) ILR (Cal) 468
Specific Relief Act, 1877 — Section 27(b)Transfer of Property Act, 1882 — Section 54
High Courts30 Nov 1899
Bhoopendra Narain Dutt and Others Vs Romon Krishna Dutt
Calcutta High Court · (1900) ILR (Cal) 417
Bengal Tenancy Act, 1885 — Section 52(b)