Calcutta High Court Judgments 2014

High Courts24 Dec 2014

Sukumar Mallick Vs Union of India

Calcutta High Court · (2015) 1 CALLT 202

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High Courts24 Dec 2014

Srikanta Baidya Vs IDBI Bank Limited

Calcutta High Court · (2015) 1 CALLT 259

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High Courts24 Dec 2014

Maud Tea and Seed Co. Ltd. Vs Commissioner of Income Tax

Calcutta High Court · (2015) 273 CTR 590 : (2015) 370 ITR 603

Income Tax Act, 1922 — Section 24Income Tax Act, 1961 — Section 131, 43, 43(5), 73, 80M

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High Courts24 Dec 2014

Prem Lal Jain Vs Chhabi Dey

Calcutta High Court · AIR 2015 Cal 32

Arbitration and Conciliation Act, 1996 — Section 34, 34(2)(a), 34(2)(b), 34(a)(ii), 4Civil Procedure Code, 1908 (CPC) — Section 141, 47Constitution of India, 1950 — Article 226

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High Courts24 Dec 2014

Jyotirmoy Mukhopadhyay Vs State of West Bengal

Calcutta High Court · (2015) 2 CHN 244

Bengal General Clauses Act, 1899 — Section 15, 22Constitution of India, 1950 — Article 243, 243R, 243S, 243UWest Bengal Municipal Act, 1993 — Section 13, 14

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High Courts24 Dec 2014

Abdul Motin Vs Manisankar Maiti

Calcutta High Court · (2015) 4 CHN 598

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High Courts24 Dec 2014

Kingfisher Airlines Limited Vs Union of India

Calcutta High Court · (2015) 1 CompLJ 165 : (2015) 130 SCL 517

Banking Regulation Act, 1949 — Section 21A, 35A, 46Companies Act, 1956 — Section 108Constitution of India, 1950 — Article 14, 19, 21

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High Courts24 Dec 2014

Chatter Singh Baid Vs State of West Bengal

Calcutta High Court · (2014) 12 CAL CK 0099

Constitution of India, 1950 — Article 226West Bengal Co-operative Societies Act, 1983 — Section 50, 77, 77(2), 93, 95

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High Courts24 Dec 2014

Shiba Pada Sarkar Vs The Union of India

Calcutta High Court · (2014) 12 CAL CK 0086

Civil Procedure Code, 1908 (CPC) — Section 20(c)Constitution of India, 1950 — Article 226

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High Courts24 Dec 2014

Putcha Parvathisem Vs Hindustan Copper Limited

Calcutta High Court · (2015) 1 CALLT 192

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High Courts24 Dec 2014

Sanjay Jain Vs Raj Kumar Saha

Calcutta High Court · (2014) 12 CAL CK 0083

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High Courts24 Dec 2014

Sikkim Manipal University Vs The Chief Commissioner, Income Tax

Calcutta High Court · (2014) 12 CAL CK 0063

Constitution of India, 1950 — Article 141, 144, 226Income Tax Act, 1922 — Section 17(1)Income Tax Act, 1961 — Section 10(23C)(iiab), 10(23C)(iiiab), 10(23C)(vi), 113, 12A

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High Courts24 Dec 2014

Sirichai Sasanarakhit Vs The State of West Bengal

Calcutta High Court · (2015) 1 CHN 411

Criminal Procedure Code, 1973 (CrPC) — Section 100, 102, 102(1), 104, 164Passports Act, 1967 — Section 10Penal Code, 1860 (IPC) — Section 120B, 379, 401

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High Courts24 Dec 2014