CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Calcutta High Court/1891

COURT ARCHIVE

Calcutta High Court judgments, 1891

105 judgments · page 1 of 6

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1889
  • 1888
  • 1887
  • 1886
  • 1885
  • 1884
  • 1883
  • 1882
  • 1881
  • 1880
  • 1879
  • 1878
  • 1877
  • 1876
  • 1875
  • 1874
  • 1873
  • 1872
  • 1871
  • 1870
  • 1869
  • 1868
  • 1867
  • 1866
  • 1865
  • 1864
  • 1863
High Courts21 Dec 1891

Jotindro Nath Chowdhry and Another Vs Dwarka Nath Dey

Calcutta High Court · (1893) ILR (Cal) 111

Read judgment
High Courts18 Dec 1891

Lukhun Chunder Ash Vs Khoda Buksh Mondul

Calcutta High Court · (1892) ILR (Cal) 272

Court Fees Act, 1870 — Article 1, 16
Read judgment
High Courts17 Dec 1891

Hassan Ali Vs Chutterput Singh Dugarh and Another

Calcutta High Court · (1892) ILR (Cal) 742

Registration Act, 1877 — Section 90(d)
Read judgment
High Courts11 Dec 1891

Sheo Ram Singh Vs Sheo Pershad Bhagut

Calcutta High Court · (1892) ILR (Cal) 286

Read judgment
High Courts08 Dec 1891

Brojo Nath Misser and Another Vs Protap Chandra Misser and Others

Calcutta High Court · (1892) ILR (Cal) 275

Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 20
Read judgment
High Courts08 Dec 1891

Dhunput Singh Vs Saraswati Misrain and Others

Calcutta High Court · (1892) ILR (Cal) 267

Read judgment
High Courts07 Dec 1891

Queen-Empress Vs A.M. Jacob

Calcutta High Court · (1892) ILR (Cal) 113

Criminal Procedure Code, 1898 (CrPC) — Section 503, 507Evidence Act, 1872 — Section 33
Read judgment
High Courts25 Nov 1891

Bhupendro Narain Dutt and Others Vs Debendro Kumar Bundopadhya and Others

Calcutta High Court · (1892) ILR (Cal) 182

Read judgment
High Courts24 Nov 1891

Matungini Gupta Vs Ram Rutton Roy and Others

Calcutta High Court · (1892) ILR (Cal) 289

Hindu Widows Remarriage Act, 1856 — Section 1, 2
Read judgment
High Courts23 Nov 1891

Puran Chand and Others Vs Roy Radha Kishen

Calcutta High Court · (1892) ILR (Cal) 132

Civil Procedure Code, 1882 — Section 211, 212Limitation Act, 1963 — Article 178, 179
Read judgment
High Courts23 Nov 1891

Ashutosh Bannerjee Vs Lukhimoni Debya

Calcutta High Court · (1892) ILR (Cal) 139

Read judgment
High Courts18 Nov 1891

Lalessor Babui and Others Vs Janki Bibi

Calcutta High Court · (1892) ILR (Cal) 615

Civil Procedure Code, 1908 (CPC) — Section 43, 44
Read judgment
High Courts13 Nov 1891

Ananda Chandra Bhuttacharjee Vs Carr Stephen

Calcutta High Court · (1892) ILR (Cal) 127

Criminal Procedure Code, 1898 (CrPC) — Section 144, 435, 439
Read judgment
High Courts12 Nov 1891

Queen-Empress Vs Baburam Kansari

Calcutta High Court · (1892) ILR (Cal) 190

Penal Code, 1860 (IPC) — Section 413
Read judgment
High Courts09 Nov 1891

Ferasat and Others Vs Queen-Empress

Calcutta High Court · (1892) ILR (Cal) 105

Penal Code, 1860 (IPC) — Section 148, 152, 332, 333, 74
Read judgment
High Courts21 Sept 1891

Badal Aurat and Another Vs Queen-Empress

Calcutta High Court · (1892) ILR (Cal) 79

Penal Code, 1860 (IPC) — Section 114, 494
Read judgment
High Courts01 Sept 1891

Sham Kuar Vs Mohanunda Sahoy and Another

Calcutta High Court · (1892) ILR (Cal) 301

Guardians and Wards Act, 1890 — Section 4(2)
Read judgment
High Courts01 Sept 1891

Banku Behari Bose and Another Vs Dwarka Nath Dass

Calcutta High Court · (1892) ILR (Cal) 651

Read judgment
High Courts01 Sept 1891

Bindu Bashini Dasi Vs Peari Mohun Bose and Others

Calcutta High Court · (1893) ILR (Cal) 107

Bengal Tenancy Act, 1885 — Section 7
Read judgment
High Courts01 Sept 1891

Golak Nath Roy Chowdhry Vs Mathura Nath Roy Chowdhry, on his death his sons and heir Radha Churn Roy Chowdhry, who appeared, and Others

Calcutta High Court · (1893) ILR (Cal) 273

Read judgment
123…6Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions