High Courts22 Dec 1908
F.F. Christien Vs Tekaitni Narbada Kunwari
Calcutta High Court · 2 Ind. Cas. 641
Criminal Procedure Code, 1898 (CrPC) — Section 145
COURT ARCHIVE
Calcutta High Court judgments, 1908
330 judgments · page 1 of 17
High Courts18 Dec 1908
Moha Prosad Singh and Others Vs Ramani Mohan Singha and Others
Calcutta High Court · 4 Ind. Cas. 546
Transfer of Property Act, 1882 — Section 89
High Courts18 Dec 1908
Kedar Nath Chowdhury Vs Jatindra Chandra Roy and Others
Calcutta High Court · 4 Ind. Cas. 44
High Courts18 Dec 1908
Lakshmi Narain Chatterjee Vs Nanda Rani Debi
Calcutta High Court · 3 Ind. Cas. 287
Probate and Administration Act, 1881 — Section 90(3)(a)
High Courts17 Dec 1908
Banku Behari Sikdar Vs Secretary Of State For India In Council
Calcutta High Court · (1909) ILR (Cal) 239
Negotiable Instruments Act, 1881 (NI) — Section 46, 58, 59, 9
High Courts17 Dec 1908
Sri Bhagwan Singh Vs Emperor
Calcutta High Court · 3 Ind. Cas. 319
Criminal Procedure Code, 1898 (CrPC) — Section 233, 234
High Courts17 Dec 1908
Vulcan Iron Works Co. Ld. Vs Bissumbhur Persad
Calcutta High Court · 1 Ind. Cas. 927
High Courts17 Dec 1908
Banku Behari Sikdar and Another Vs Secretary of State for India in Council
Calcutta High Court · 1 Ind. Cas. 929
Negotiable Instruments Act, 1881 (NI) — Section 9
High Courts16 Dec 1908
Keshab Nath Bhattacharya and Another Vs Manir-Ud-Din Sarkar and Another
Calcutta High Court · 4 Ind. Cas. 523
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts16 Dec 1908
Krishna Govinda Jawadar and Others Vs Banka Behari Shaha and Others
Calcutta High Court · 4 Ind. Cas. 526
High Courts16 Dec 1908
Bhuyian Sarat Kumar Das Mahapatra Vs Akshoy Narain Das and Others
Calcutta High Court · 9 Ind. Cas. 961
High Courts14 Dec 1908
Emperor Vs Abdul Rahaman
Calcutta High Court · 2 Ind. Cas. 593
Penal Code, 1860 (IPC) — Section 307, 324
High Courts14 Dec 1908
Din Tarini Debi Vs Krishna Gopal Bagchi and Others
Calcutta High Court · 1 Ind. Cas. 791
Succession Act, 1865 — Section 106
High Courts14 Dec 1908
Din Tarini Debi Vs Krishna Gopal Bagchi
Calcutta High Court · (1909) ILR (Cal) 149
Succession Act, 1925 — Section 106
High Courts14 Dec 1908
Girija Sundar Chuckerbutty Vs Emperor
Calcutta High Court · (1909) ILR (Cal) 405
High Courts14 Dec 1908
Girija Sundar Chakravarti Vs Emperor
Calcutta High Court · 2 Ind. Cas. 285
Newspapers (Incitement to Offences) Act, 1908 — Section 3
High Courts12 Dec 1908
Kishori Lal Roy Vs Srinath Roy
Calcutta High Court · (1909) ILR (Cal) 370
Criminal Procedure Code, 1898 (CrPC) — Section 145, 192(2), 529(f)Specific Relief Act, 1877 — Section 9