COURT ARCHIVE
Calcutta High Court judgments, 1908
330 judgments · page 3 of 17
High Courts23 Nov 1908
In Re: H.R. Cobbold
Calcutta High Court · (1909) ILR (Cal) 512 : 2 Ind. Cas. 572a
Insolvency Act, 1848 — Section 73
High Courts21 Nov 1908
Gouridas Namasudra and Others Vs Emperor
Calcutta High Court · 2 Ind. Cas. 841
Criminal Procedure Code, 1898 (CrPC) — Section 200Evidence Act, 1872 — Section 91
High Courts21 Nov 1908
Gouridas Namasudra Vs Emperor
Calcutta High Court · (1909) ILR (Cal) 659
Criminal Procedure Code, 1898 (CrPC) — Section 200Evidence Act, 1872 — Section 91Penal Code, 1860 (IPC) — Section 302, 323
High Courts20 Nov 1908
Amjad Ali and Others Vs Kaderjan Bibbe and Others
Calcutta High Court · 4 Ind. Cas. 518
High Courts20 Nov 1908
Karma Uraon Vs Baraik Debi Dayal Singh
Calcutta High Court · (1909) ILR (Cal) 115
Bengal Tenancy Act, 1885 — Section 147Chota Nagpur Landlord and Tenant Procedure Act, 1879 — Section 44A
High Courts20 Nov 1908
Karma Uraon and Others Vs Buraik Debi Doyal Singh
Calcutta High Court · 1 Ind. Cas. 447
Chota Nagpur Landlord and Tenant Procedure Act, 1879 — Section 44ALimitation Act, 1963 — Section 4
High Courts20 Nov 1908
Sheonandan Persad Sukul Vs Bacha Raut
Calcutta High Court · 4 Ind. Cas. 54
Bengal Tenancy Act, 1885 — Section 103B
High Courts18 Nov 1908
Bepin Behary Shaha Vs Mokanda Lal Ghosh
Calcutta High Court · 1 Ind. Cas. 780
Transfer of Property Act, 1882 — Section 93
High Courts18 Nov 1908
Gopal Chandra Maity Vs Chowdhury Krishna Chandra Das Paharaj
Calcutta High Court · 4 Ind. Cas. 63
Transfer of Property Act, 1882 — Section 108(b)
High Courts18 Nov 1908
Prasanna Kumar Nandi Vs Umedar Raja Chowdhury and Others
Calcutta High Court · 3 Ind. Cas. 692
High Courts18 Nov 1908
Mohendra Nath Ghosh and Others Vs Jadu Nath Mullik
Calcutta High Court · 3 Ind. Cas. 684
Contract Act, 1872 — Section 201
High Courts18 Nov 1908
Bepin Behary Shaha Vs Mokunda Lal Ghosh
Calcutta High Court · (1909) ILR (Cal) 122
Transfer of Property Act, 1882 — Section 92, 93
High Courts17 Nov 1908
Surendra Nath Sen and Another Vs Dinabandhu Naik
Calcutta High Court · 4 Ind. Cas. 535
Bengal Tenancy Act, 1885 — Section 48, 49
High Courts13 Nov 1908
Mathura Nath Roy Choudhuri and Others Vs Basanta Kumar Chakravarti
Calcutta High Court · 2 Ind. Cas. 572
Bengal Tenancy Act, 1885 — Section 106, 109A
High Courts13 Nov 1908
Chaturbhuj Marwari and Others Vs A.W. Walker
Calcutta High Court · 4 Ind. Cas. 510
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 13
High Courts13 Nov 1908
Hari Badani Dasi and Another Vs Gobinda Chandra Das and Others
Calcutta High Court · 4 Ind. Cas. 118
High Courts13 Nov 1908
Mathura Nath Roy Chaudhuri Vs Basanta Kumar Chakravarti
Calcutta High Court · (1909) ILR (Cal) 510
Bengal Tenancy Act, 1885 — Section 106, 109A
High Courts12 Nov 1908
Azibulla Sarcar Vs Udoy Sonthal and Others
Calcutta High Court · 1 Ind. Cas. 287
Penal Code, 1860 (IPC) — Section 193