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Calcutta High Court judgments, 1885

200 judgments · page 1 of 10

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High Courts22 Dec 1885

Chandra Kishore Munshi Vs Dinendra Nath Sannyal

Calcutta High Court · (1885) ILR (Cal) 436

Transfer of Property Act, 1882 — Section 2, 67, 99
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High Courts22 Dec 1885

Mathura Lall Bhagat Vs Taponidi Hordanund Bharati and Another

Calcutta High Court · (1885) ILR (Cal) 499

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High Courts11 Dec 1885

Rajlakhi Dabi Vs Rajkumar Banerji and Another

Calcutta High Court · (1885) ILR (Cal) 441

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High Courts11 Dec 1885

In Re: Chandra Kant Bhattacharjee and Others Chandra Bhattacharjee

Calcutta High Court · (1885) ILR (Cal) 495

Criminal Procedure Code, 1898 (CrPC) — Section 235Penal Code, 1860 (IPC) — Section 143, 147, 324, 353
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High Courts07 Dec 1885

Kartick Chandra Pal Vs Sridhar Mandal

Calcutta High Court · (1885) ILR (Cal) 563

Civil Procedure Code, 1908 (CPC) — Section 102
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High Courts04 Dec 1885

Umachurn Bag and Another Vs Ajadannissa Bibee Ors.

Calcutta High Court · (1885) ILR (Cal) 430

Road Cess Act, 1871 — Section 10, 23, 25, 26, 3
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High Courts04 Dec 1885

In Re: Bhola Nath Das

Calcutta High Court · (1885) ILR (Cal) 427

Police Act, 1861 — Section 29
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High Courts02 Dec 1885

Rajanikanth Nag Rai Chowdhuri Vs Hari Mohan Guha and Others

Calcutta High Court · (1885) ILR (Cal) 470

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High Courts01 Dec 1885

Nanomi Babuasin and Others Vs Modhun Mohun and Others

Calcutta High Court · (1885) 12 CAL CK 0003

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High Courts23 Nov 1885

Darsun Lall Vs Jumuk Lall

Calcutta High Court · (1885) ILR (Cal) 522

Criminal Procedure Code, 1898 (CrPC) — Section 437
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High Courts19 Nov 1885

Chunder Koomar Poddar Vs Chunder Kanta Ghose and Another

Calcutta High Court · (1885) ILR (Cal) 521

Criminal Procedure Code, 1898 (CrPC) — Section 145
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High Courts18 Nov 1885

Srinath Das and Others Vs Shurnomoyee Dasi and Another

Calcutta High Court · (1885) ILR (Cal) 614

Civil Procedure Code, 1908 (CPC) — Section 16
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High Courts22 Sept 1885

Juggeshwar Dass and Others Vs Koylash Chunder Chatterjee

Calcutta High Court · (1885) ILR (Cal) 55

Penal Code, 1860 (IPC) — Section 341, 425
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High Courts17 Sept 1885

Askar Mea Vs Sabdar Mea

Calcutta High Court · (1885) ILR (Cal) 137

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High Courts12 Sept 1885

Queen-Empress Vs Tafaullah

Calcutta High Court · (1885) ILR (Cal) 190

Penal Code, 1860 (IPC) — Section 223
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High Courts11 Sept 1885

Jugmon Jha and Others Vs Bachha Jha and Another

Calcutta High Court · (1885) ILR (Cal) 348

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High Courts11 Sept 1885

Joy Chundra Dass Vs Gobind Chundra Sen

Calcutta High Court · (1885) ILR (Cal) 327

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High Courts11 Sept 1885

Ranjit Singh under the Court of Wards by his guardian Nobin Krishna Banerjee, Manager of his estate Vs Jagannath Prosad Gupta Jagannath Prosad Gupta Vs Gangadhur Dass Rae and Another

Calcutta High Court · (1885) ILR (Cal) 375

Probate and Administration Act, 1881 — Section 18, 19, 20, 21, 22
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High Courts11 Sept 1885

Harender Kishore Singh Vs The Administrator-General of Bengal on behalf of the estate of Mr. J.S. Rochfort, deceased

Calcutta High Court · (1885) ILR (Cal) 357

Bengal Rent Act, 1859 — Section 30Limitation Act, 1963 — Article 116, 89, 90
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High Courts10 Sept 1885

Bykant Nath Shaha Vs Rajendro Narain Rai and Others

Calcutta High Court · (1885) ILR (Cal) 333

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