High Courts17 Feb 1885
Murari Singh Vs Pryag Singh and Others
Calcutta High Court · (1885) ILR (Cal) 362
COURT ARCHIVE
Calcutta High Court judgments, 1885
200 judgments · page 10 of 10
High Courts12 Feb 1885
Aghore Nauth Bannerjee Vs The Calcutta Tramways Co. Ltd.
Calcutta High Court · (1885) ILR (Cal) 232
Contract Act, 1872 — Section 28
High Courts11 Feb 1885
Than Singh Vs Chundun Singh and Others
Calcutta High Court · (1885) ILR (Cal) 296
High Courts05 Feb 1885
Ghosita Goria Vs Durga Pershad and Another
Calcutta High Court · (1885) ILR (Cal) 284
Rent Law of Bengal, L.P. Act, 1869 — Section 19
High Courts03 Feb 1885
Dewan Bolakiram and Another Vs Lala Dilawar Sahai and Others
Calcutta High Court · (1885) ILR (Cal) 258
Transfer of Property Act, 1882 — Section 55(1)(g)
High Courts03 Feb 1885
Ambica Dasia Vs Nadyar Chand Pal (and on his death his sons, Akhai Coomar Pal and Others)
Calcutta High Court · (1885) ILR (Cal) 172
High Courts29 Jan 1885
Gunga Pershad Bhoomick Vs Debi Sundari Dabea
Calcutta High Court · (1885) ILR (Cal) 227
High Courts27 Jan 1885
Soshi Bhusan Chand Vs Grish Chunder Taluqdar
Calcutta High Court · (1885) ILR (Cal) 694
High Courts26 Jan 1885
Kumar Dukhinessur Malia Vs Hara Sundari Debi and Others
Calcutta High Court · (1885) ILR (Cal) 250
High Courts26 Jan 1885
Purundur Mahto on his death his son Hem Lal Mehto Vs Mahomed Hossein
Calcutta High Court · (1885) ILR (Cal) 287
Limitation Act, 1963 — Article 12, 4
High Courts23 Jan 1885
Ronuo Maifarash Vs Peru Bepari and Shaik Taiah
Calcutta High Court · (1885) ILR (Cal) 164
High Courts23 Jan 1885
Sri Bullov Bhattacharji Vs Baburam Chattopadhya and Another
Calcutta High Court · (1885) ILR (Cal) 169
Registration Act, 1877 — Section 53
High Courts19 Jan 1885
Lala Mobaruk Lal and Others Vs The Secretary of State for India in Council and Others
Calcutta High Court · (1885) ILR (Cal) 200
High Courts09 Jan 1885
Tilukdari Singh and Others Vs Chultan Mahton
Calcutta High Court · (1885) ILR (Cal) 175
Contract Act, 1872 — Section 23
High Courts07 Jan 1885
Rung Lall and Another Vs Hem Narain Gir
Calcutta High Court · (1885) ILR (Cal) 166
High Courts07 Jan 1885
Ina Sheikh Vs Queen-Empress
Calcutta High Court · (1885) ILR (Cal) 160
Penal Code, 1860 (IPC) — Section 411
High Courts05 Jan 1885
Mutty Loll Vs Chogemull
Calcutta High Court · (1885) ILR (Cal) 344
Negotiable Instruments Act, 1881 (NI) — Section 61