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Calcutta High Court judgments, 1930

417 judgments · page 1 of 21

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High Courts22 Dec 1930

Jatindra Nath Borat and Another Vs Corporation of Calcutta

Calcutta High Court · AIR 1931 Cal 433

Calcutta Municipal Act, 1923 — Section 364(1), 364(2)
Read judgment
High Courts22 Dec 1930

Superintendent and Remembrancer of Legal Affairs Vs Ijjatulla Paikar

Calcutta High Court · AIR 1931 Cal 190

Criminal Procedure Code, 1898 (CrPC) — Section 476(1), 9Penal Code, 1860 (IPC) — Section 193, 395, 411
Read judgment
High Courts22 Dec 1930

Emperor Vs Tazem Ali

Calcutta High Court · AIR 1931 Cal 796

Penal Code, 1860 (IPC) — Section 120B, 302, 364
Read judgment
High Courts22 Dec 1930

Radha Ballav Khan and Others Vs Peary Lall Ghosh

Calcutta High Court · AIR 1932 Cal 19

Read judgment
High Courts22 Dec 1930

Ram Nath Rai Vs Harendra Kumar Rai

Calcutta High Court · AIR 1931 Cal 581

Read judgment
High Courts22 Dec 1930

The Singaran Coal Syndicate Ltd. Vs Balmakund Marwari and Others

Calcutta High Court · AIR 1931 Cal 772

Civil Procedure Code, 1908 (CPC) — Section 18
Read judgment
High Courts19 Dec 1930

Braja Behari Burman Vs Emperor

Calcutta High Court · AIR 1931 Cal 349

Penal Code, 1860 (IPC) — Section 121
Read judgment
High Courts19 Dec 1930

Sm. Kamala Bala Debi and Another Vs Emperor

Calcutta High Court · AIR 1931 Cal 711

Lunacy Act, 1912 — Section 37, 62
Read judgment
High Courts19 Dec 1930

Gopaldas Modi Vs Hansraj

Calcutta High Court · AIR 1932 Cal 72

Read judgment
High Courts18 Dec 1930

Fakir Chand Mondal and Others Vs Madar Mondal and Others

Calcutta High Court · AIR 1931 Cal 619

Criminal Procedure Code, 1898 (CrPC) — Section 107, 145, 435
Read judgment
High Courts18 Dec 1930

Banku Behari Ray and Others Vs Emperor

Calcutta High Court · AIR 1931 Cal 787

Criminal Procedure Code, 1898 (CrPC) — Section 133, 135, 140(1)
Read judgment
High Courts17 Dec 1930

Susen Behary Roy Vs Emperor

Calcutta High Court · AIR 1931 Cal 183

Penal Code, 1860 (IPC) — Section 204, 406, 477
Read judgment
High Courts17 Dec 1930

Emperor Vs Baharali Biswas

Calcutta High Court · AIR 1931 Cal 634

Penal Code, 1860 (IPC) — Section 182
Read judgment
High Courts17 Dec 1930

Jnanchandra Dutta Vs Mahim Chandra Das

Calcutta High Court · AIR 1932 Cal 83

Read judgment
High Courts17 Dec 1930

Rajjabali Khan Talukdar and Others Vs Faku Bibi and Others

Calcutta High Court · AIR 1932 Cal 29

Civil Procedure Code, 1908 (CPC) — Section 144Criminal Procedure Code, 1898 (CrPC) — Section 145, 15
Read judgment
High Courts16 Dec 1930

Bibhuti Bhusan Dutta Vs Secy. of State and Others

Calcutta High Court · AIR 1931 Cal 284

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High Courts16 Dec 1930

B.N. Sasmal Vs Emperor

Calcutta High Court · AIR 1931 Cal 263

Criminal Procedure Code, 1898 (CrPC) — Section 144, 438
Read judgment
High Courts16 Dec 1930

Ruhini Kumar Das and Others Vs Amiruddin Kaviraj and Others

Calcutta High Court · AIR 1932 Cal 405 : 137 Ind. Cas. 668

Bengal Land Registration Act, 1876 — Section 78Bengal Tenancy Act, 1885 — Section 60
Read judgment
High Courts16 Dec 1930

Akbar Seikh and Others Vs Emperor

Calcutta High Court · AIR 1932 Cal 395 : 137 Ind. Cas. 682

Penal Code, 1860 (IPC) — Section 342, 365
Read judgment
High Courts16 Dec 1930

Ambikacharan Das Vs Basantkumar Mandal

Calcutta High Court · AIR 1932 Cal 73

Bengal Tenancy Act, 1885 — Section 7
Read judgment
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