COURT ARCHIVE
Calcutta High Court judgments, 1875
48 judgments · page 1 of 3
Mahabeer Singh and Others Vs Juneswar Dass
Calcutta High Court · (1876) ILR (Cal) 164
Mudhoo Mutty Goopta and Another Vs Dyebukee Nundun Sen and Another
Calcutta High Court · (1876) ILR (Cal) 123
Mothoormohun Roy Vs Soorendro Narain Deb
Calcutta High Court · (1876) ILR (Cal) 109
Matungee Churn Mitter Vs Moorrary Mohun Ghose and Others
Calcutta High Court · (1876) ILR (Cal) 175
The East Indian Railway Company Vs The Bengal Coal Company
Calcutta High Court · (1876) ILR (Cal) 95
In Re: Lukhyakant Bose
Calcutta High Court · (1876) ILR (Cal) 180
Mokoondo Lall Shaw and Another Vs Gonesh Chunder Shaw and Another
Calcutta High Court · (1876) ILR (Cal) 104
In Re: Omritolall Dey
Calcutta High Court · (1876) ILR (Cal) 79
Nobo Doorga Dossee and Another Vs Foyzbux Chowdhry
Calcutta High Court · (1876) ILR (Cal) 202
Basheer and Another Vs Ellem and Another
Calcutta High Court · (1876) ILR (Cal) 185
M.Z. Martin and Another Vs F.W. Baker and Another
Calcutta High Court · (1875) 08 CAL CK 0006
Dorab Ally Khan Vs Khajah Moheeoodden
Calcutta High Court · (1876) ILR (Cal) 56
Monmohinee Dassee Vs Khetter Gopaul Dey
Calcutta High Court · (1876) ILR (Cal) 127
Punchanun Ghose Vs G.H. Daly and Another
Calcutta High Court · (1875) 08 CAL CK 0001
Hyder Ali Vs Jafar Ali
Calcutta High Court · (1876) ILR (Cal) 183
Nobin Chunder Dey Vs The Secretary of State for India
Calcutta High Court · (1876) ILR (Cal) 12
In Re: Gunput Narain Singh
Calcutta High Court · (1876) ILR (Cal) 74