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Judgment
1 paragraphs · 6 words
Phear, J.—Ordered probate to be granted.
High CourtsSingle Bench(1875) 12 CAL CK 0002
In the Goods of: Roymoney Dossee
Calcutta High Court · Decided on 22 December 1875 · Citation: (1876) ILR (Cal) 151
- HON’BLE JUDGES
- Phear, J