CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Calcutta High Court/1919

COURT ARCHIVE

Calcutta High Court judgments, 1919

509 judgments · page 1 of 26

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1889
  • 1888
  • 1887
  • 1886
  • 1885
  • 1884
  • 1883
  • 1882
  • 1881
  • 1880
  • 1879
  • 1878
  • 1877
  • 1876
  • 1875
  • 1874
  • 1873
  • 1872
  • 1871
  • 1870
  • 1869
  • 1868
  • 1867
  • 1866
  • 1865
  • 1864
  • 1863
High Courts22 Dec 1919

The Indian Iron and Steel Co. Ltd. and Others Vs Banso Gopal Tewari and Others Sasibhushan and Umesh Chandra Mondal and Others Vs Indian Iron and Steel Co. Ltd.

Calcutta High Court · 59 Ind. Cas. 403

Read judgment
High Courts22 Dec 1919

Nookoor Chandra Mullick Vs Rajani Kanta Ghose and Others

Calcutta High Court · 59 Ind. Cas. 51

Read judgment
High Courts22 Dec 1919

Rajendra Kishore Choudhury Vs Mothura Mohan Choudhury and Others

Calcutta High Court · 55 Ind. Cas. 228

Civil Procedure Code, 1908 (CPC) — Section 47
Read judgment
High Courts22 Dec 1919Dismissed

Rajendra Kishore Choudhury Vs Mathura Mohan Choudhury and Others

Calcutta High Court · (1919) 12 CAL CK 0029

Read judgment
High Courts22 Dec 1919

Nazir Ali Vs The Collector of Chittagong and Others

Calcutta High Court · 57 Ind. Cas. 681

Bengal Tenancy Act, 1885 — Section 49
Read judgment
High Courts22 Dec 1919

Chandra Kumar Dhar Vs Ramdin Dhar and Another

Calcutta High Court · 64 Ind. Cas. 727

Read judgment
High Courts19 Dec 1919

Kedar Nath Sanyal and Another Vs Mati Lal Das and Another

Calcutta High Court · 57 Ind. Cas. 382

Read judgment
High Courts19 Dec 1919

Surendra Nath Banerjee Vs The Secretary of State for India in Council

Calcutta High Court · 57 Ind. Cas. 643

Read judgment
High Courts18 Dec 1919

Norendra Bhusan Roy and on his Death his Heirs and Legal Representatives, Khogendra Bhusan Roy and Others Vs Jotindra Nath Roy and Others

Calcutta High Court · 55 Ind. Cas. 402

Bengal Tenancy Act, 1885 — Section 148A, 158BCivil Procedure Code, 1908 (CPC) — Order 21 Rule 90
Read judgment
High Courts18 Dec 1919

Emperor Vs Akub Ali Mazumdar and Others

Calcutta High Court · 56 Ind. Cas. 851

Criminal Procedure Code, 1898 (CrPC) — Section 412Petroleum Act, 1899 — Section 15(a)
Read judgment
High Courts12 Dec 1919

Meherjan Bibi and Others Vs Syed Kamruddin Hafiz and Others

Calcutta High Court · 57 Ind. Cas. 149

Oaths Act, 1873 — Section 8, 9
Read judgment
High Courts12 Dec 1919

Sreemanto Bharasa and Others Vs The Port Canning and Land Improvement Company Limited and Another

Calcutta High Court · 55 Ind. Cas. 330

Bengal Tenancy Act, 1885 — Section 20, 3(10)
Read judgment
High Courts12 Dec 1919

Bhupati Charan Nandi Vs Golam Ehihar Choudhury of Salka

Calcutta High Court · 56 Ind. Cas. 539

Read judgment
High Courts12 Dec 1919

Moni Mohan Banerjee and Another Vs Anoraddi Chowkidar and Others

Calcutta High Court · 55 Ind. Cas. 212

Read judgment
High Courts12 Dec 1919

Nanda Lal Bose Vs Ashutosh Ghose

Calcutta High Court · 55 Ind. Cas. 515

Civil Procedure Code, 1908 (CPC) — Section 2(17), 80Limitation Act, 1963 — Article 145, 10
Read judgment
High Courts11 Dec 1919

Mohan Lal Shah and Another Vs Jahury Lal Shah

Calcutta High Court · 55 Ind. Cas. 767

Read judgment
High Courts11 Dec 1919

Annada Mohan Roy Vs Atul Chandra Chakarbarti Chowdhury and Others

Calcutta High Court · 56 Ind. Cas. 753

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 19, 151
Read judgment
High Courts11 Dec 1919

Ram Chundbr Gouri Shanker Vs Ganputram-Biswanath

Calcutta High Court · 59 Ind. Cas. 539

Read judgment
High Courts10 Dec 1919

Chandmull Goneshmull Vs Dhanraj Ganpatroy

Calcutta High Court · 56 Ind. Cas. 457

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 15, Order 7 Rule 14
Read judgment
High Courts10 Dec 1919

Mohendra Lal Biswas and Others Vs Jagat Chandra Dey and Others

Calcutta High Court · 59 Ind. Cas. 63

Read judgment
123…26Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions