High Courts22 Dec 1922
Pannalal Sagore Mull Vs Mukhram Radhakissen
Calcutta High Court · AIR 1924 Cal 637 : 80 Ind. Cas. 87
Civil Procedure Code, 1908 (CPC) — Section 34
COURT ARCHIVE
Calcutta High Court judgments, 1922
524 judgments · page 1 of 27
High Courts22 Dec 1922
Rajani Bandhu Chatterjee and Another Vs Kali Prasanna Chatterjee
Calcutta High Court · AIR 1924 Cal 419 : 74 Ind. Cas. 279
Limitation Act, 1963 — Section 14(2)
High Courts21 Dec 1922
Jogesh Chandra Sen and Another Vs Nikunja Behari Choudhuri
Calcutta High Court · AIR 1923 Cal 651 : 76 Ind. Cas. 76
Criminal Procedure Code, 1898 (CrPC) — Section 203, 437
High Courts21 Dec 1922
Natabar Ghose Vs Adya Nath Biswas
Calcutta High Court · AIR 1923 Cal 690 : 75 Ind. Cas. 541
High Courts21 Dec 1922Dismissed
Abinash Chandra Pal Vs Khetra Mohan Daloi
Calcutta High Court · (1922) 12 CAL CK 0022
High Courts21 Dec 1922
Kedar Nath Chakrabarty and Another Vs Chandi Charan Mitter
Calcutta High Court · AIR 1924 Cal 528 : 76 Ind. Cas. 510
High Courts20 Dec 1922
Habibar Rahaman Vs Saidannessa Bibi and Another
Calcutta High Court · AIR 1924 Cal 327
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts20 Dec 1922
Habibar Rahman Vs Saidannessa Bibi and Others
Calcutta High Court · 77 Ind. Cas. 907
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts20 Dec 1922
Mohiruddin Mollah Vs Gayan Nath Poddar and Others
Calcutta High Court · AIR 1928 Cal 221
Provincial Insolvency Act, 1907 — Section 6(3)
High Courts19 Dec 1922
Promode Chandra Roy Chaudhury Vs Binayakdas Acharjya Chaudhury
Calcutta High Court · AIR 1923 Cal 611 : 75 Ind. Cas. 201
High Courts18 Dec 1922
Hemangini Devi and Another Vs Raja Bejoy Singh Dudharia
Calcutta High Court · 73 Ind. Cas. 223
Specific Relief Act, 1877 — Section 56(j)
High Courts18 Dec 1922
Rajendra Lal Saha Vs Abdul Karim and Others
Calcutta High Court · AIR 1923 Cal 572 : 76 Ind. Cas. 455
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 Dec 1922
Hemangini Devi and Another Vs Bejoy Singh Dudharia
Calcutta High Court · AIR 1924 Cal 438
Specific Relief Act, 1877 — Section 56(j)
High Courts18 Dec 1922
Munwar Sultan Vs Shamsunnessa Begum
Calcutta High Court · AIR 1924 Cal 658
Lunacy Act, 1912 — Section 41, 62
High Courts18 Dec 1922
Mathura Nath Mukherjee Vs Lakhi Narain Ganguly
Calcutta High Court · AIR 1924 Cal 68 : 75 Ind. Cas. 435
High Courts15 Dec 1922
Emperor Vs Nritya Gopal Roy and Others
Calcutta High Court · AIR 1924 Cal 317 : 75 Ind. Cas. 145
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts13 Dec 1922
Rash Bhari Karuri Vs Narain Das Dorilal
Calcutta High Court · AIR 1923 Cal 182 : 80 Ind. Cas. 485
Contract Act, 1872 — Section 101, 102, 99
High Courts13 Dec 1922
Priyanath Ghose and Others Vs Surendra Nath Das and Others
Calcutta High Court · AIR 1922 Cal 511 : 69 Ind. Cas. 992
High Courts13 Dec 1922
Annadamoyi Debi and Others Vs Saudamini Debya
Calcutta High Court · 72 Ind. Cas. 719
Bengal Tenancy Act, 1885 — Section 67