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Calcutta High Court judgments, 1911

445 judgments · page 1 of 23

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High Courts27 Dec 1911

Munshi Rajbans Sahay Vs Soorja Lal and Others

Calcutta High Court · 15 Ind. Cas. 519

Civil Procedure Code, 1908 (CPC) — Section 104(1)(c)
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High Courts22 Dec 1911

Tulsi Singh and Others Vs Thakur Dayal Singh and Another

Calcutta High Court · 15 Ind. Cas. 718

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High Courts22 Dec 1911Dismissed

Munshi Rajbuns Sahay Vs Soorjee Lal And Others

Calcutta High Court · (1911) 12 CAL CK 0027

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High Courts22 Dec 1911

Bhut Nath Pal Mistry Vs Chandra Benode Pal Chowdhury and Others

Calcutta High Court · 16 Ind. Cas. 443

Limitation Act, 1963 — Article 42
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High Courts22 Dec 1911

Beni Madho Singh Vs Pran Singh and Others

Calcutta High Court · 14 Ind. Cas. 456

Civil Procedure Code, 1908 (CPC) — Section 141, 144, 151
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High Courts21 Dec 1911

Hari Narayan Chatterjee Vs Iswar Chandra Chatterjee

Calcutta High Court · 13 Ind. Cas. 457

Contract Act, 1872 — Section 69, 70
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High Courts20 Dec 1911

Rahimjan Bibi and on her death, Osman Taluqdar and Others Vs Imanjan Bibi

Calcutta High Court · 15 Ind. Cas. 698

Transfer of Property Act, 1882 — Section 129, 54
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High Courts20 Dec 1911

Ganapat Marwari Vs Balmakund Behara and Another

Calcutta High Court · 13 Ind. Cas. 206

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High Courts19 Dec 1911

Madan Mohan Jiu Thakur by his Shebait Benode Behary Patnaik and Others Vs Manmatha Nath Bose

Calcutta High Court · 13 Ind. Cas. 425

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High Courts19 Dec 1911

Raja Sir Sourindra Mohan Tagore and Others Vs Rahim Bakhsh and Others

Calcutta High Court · 15 Ind. Cas. 497

Bengal Tenancy Act, 1885 — Section 23, 25(a), 76
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High Courts19 Dec 1911Dismissed

Lalan Mallik and Others Vs Emperor

Calcutta High Court · (1911) 12 CAL CK 0026

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High Courts19 Dec 1911

Erfan Mandal Vs Samiruddin Mandal and Others

Calcutta High Court · 15 Ind. Cas. 552

Specific Relief Act, 1877 — Section 42
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High Courts19 Dec 1911

Jnan Chandra Nag Das and Others Vs Lochh Mohan Basak and Others

Calcutta High Court · 13 Ind. Cas. 541

Specific Relief Act, 1877 — Section 9
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High Courts18 Dec 1911

Ensar Ali and Others Vs Yakub Ali

Calcutta High Court · 13 Ind. Cas. 311

Bengal Tenancy Act, 1885 — Section 106
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High Courts18 Dec 1911

Ramjas Agarwalla Vs India General Navigation and Ry. Co. Ld.

Calcutta High Court · 14 Ind. Cas. 627

Carriers Act, 1865 — Section 10Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
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High Courts18 Dec 1911

Rajendra Narain Saha Vs Ashutosh Sanyal and Others Ashutosh Sanyal and Others Vs Rajendra Narain Saha

Calcutta High Court · 13 Ind. Cas. 194

Criminal Procedure Code, 1898 (CrPC) — Section 145
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High Courts14 Dec 1911

Gangadhar Das and Others Vs Bhikari Charan Das and Others

Calcutta High Court · 13 Ind. Cas. 403

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High Courts14 Dec 1911Dismissed

Ramdeo Prosad Singh Vs Gopi Koeri and Others

Calcutta High Court · (1911) 12 CAL CK 0001

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High Courts13 Dec 1911

Sham Lal Chatterjee Vs Hazari Mal Babu

Calcutta High Court · 13 Ind. Cas. 326

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
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High Courts13 Dec 1911

Abdul Gani and Others Vs Azizul Haq

Calcutta High Court · 14 Ind. Cas. 641

Penal Code, 1860 (IPC) — Section 494
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