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Calcutta High Court judgments, 1911

445 judgments · page 2 of 23

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High Courts13 Dec 1911

Jotindra Mohan Ghosh Vs Kedar Nath Ghosh

Calcutta High Court · 13 Ind. Cas. 289

Bengal Tenancy Act, 1885 — Section 182
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High Courts13 Dec 1911

Abdul Ghani Vs Azizul Huq

Calcutta High Court · (1912) ILR (Cal) 409

Penal Code, 1860 (IPC) — Section 109, 494
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High Courts13 Dec 1911

Lazarannessa Bibi Vs Mahomed Jaffar Lashkar

Calcutta High Court · 13 Ind. Cas. 336

Transfer of Property Act, 1882 — Section 67, 68
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High Courts13 Dec 1911

Dwarka Nath Misser Vs Pralhad Ram Tewari

Calcutta High Court · 13 Ind. Cas. 201

Bengal General Clauses Act, 1899 — Section 9Chota Nagpur Tenancy (Amendment) Act, 1903 — Section 34, 35
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High Courts06 Dec 1911

Gora Mian Vs Abdul Majid

Calcutta High Court · (1912) ILR (Cal) 403

Criminal Procedure Code, 1898 (CrPC) — Section 100, 96
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High Courts06 Dec 1911

Gurameah and Others Vs Emperor

Calcutta High Court · 13 Ind. Cas. 1002

Criminal Procedure Code, 1898 (CrPC) — Section 100, 98
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High Courts06 Dec 1911

Kumeda Charan Ghose Vs Emperor

Calcutta High Court · 15 Ind. Cas. 656

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High Courts06 Dec 1911

N.C. Sircar and Sons Vs The Baraboni Coal Concern Ld.

Calcutta High Court · 13 Ind. Cas. 868

Specific Relief Act, 1877 — Section 21, 57, 58
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High Courts05 Dec 1911

Shukuruddin Chowdhury Vs Rani Hemangini Debi and Others

Calcutta High Court · 13 Ind. Cas. 192

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High Courts05 Dec 1911

Krishna Das Roy Vs Land Acquisition Collector of Pabna

Calcutta High Court · 13 Ind. Cas. 470

Land Acquisition Act, 1894 — Section 10, 3(6), 49
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High Courts05 Dec 1911

Dibakar Nag Vs Mrittunjoy Bhattacharya

Calcutta High Court · 13 Ind. Cas. 495

Civil Procedure Code, 1908 (CPC) — Section 100
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High Courts01 Dec 1911

Ashutosh Chatterjee Vs Sudhinadra Chandra Moulik and Others

Calcutta High Court · 13 Ind. Cas. 597

Civil Procedure Code, 1908 (CPC) — Section 115
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High Courts01 Dec 1911

Rashmohini Dasi, Executrix to the Estate of Late Tara Chand Biswas Vs Debendra Nath Singha Roy

Calcutta High Court · 13 Ind. Cas. 604

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High Courts01 Dec 1911Allowed

Digbijoy Roy and others Vs Shaikh Ata Rahman and others

Calcutta High Court · (1911) 12 CAL CK 0008

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High Courts01 Dec 1911

Beni Madhab Roy Vs Bisseswar Bharati

Calcutta High Court · 15 Ind. Cas. 436

Bengal Tenancy Act, 1885 — Section 153, 174
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High Courts30 Nov 1911

Menajuddi Biswas Vs Toam Mandal and Others

Calcutta High Court · 15 Ind. Cas. 176

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High Courts30 Nov 1911

Menajuddi Biswas Vs Toam Mandal

Calcutta High Court · (1912) ILR (Cal) 881

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High Courts30 Nov 1911

Bipin Bihari Das Bairagi Vs Atul Krishna Das Bairagi and Another

Calcutta High Court · 15 Ind. Cas. 328a

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High Courts29 Nov 1911

Raja Raghubir Sahi Vs Maharajah Sri Protap Udoy Nath Sahi Deo

Calcutta High Court · 13 Ind. Cas. 193

Bengal Tenancy Act, 1885 — Section 108Chotanagpur Tenancy Act, 1908 — Section 87Civil Procedure Code, 1908 (CPC) — Section 100
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High Courts29 Nov 1911

Raghubar Sahi Vs Protap Udoy Nath Sahi Deo

Calcutta High Court · (1912) ILR (Cal) 241

Chotanagpur Tenancy Act, 1908 — Section 87Civil Procedure Code, 1908 (CPC) — Section 100
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